COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,589 of 6,806

High Courts13 Oct 2023Dismissed

Amit Chakraborty Vs State (NCT Of Delhi)

Delhi High Court · (2023) 10 DEL CK 3534

Constitution of India-Article 21, 22, 22(1), 22(5), 32, 226The Prevention Of Money-Laundering Act, 2002-Section 19, 19(1), 19(2), 45, 62The Unlawful Activities (Prevention) Act, 1967-Section 13, 16, 17, 18, 22, 43A, 43B, 43B(1), 43B(2), 43B(3)

High Courts13 Oct 2023Dismissed

Tarak Nath Gupta & Anr. Vs State Of Delhi & Anr.

Delhi High Court · (2023) 10 DEL CK 3606

Code of Criminal Procedure, 1973-Section 397/401, 91, 311, 311-A, 53, 53-AIndian Evidence Act, 1872-Section 65B, 155/157, 45, 8, 165, 121 to 131, 148 or 149Constitution of India-Article 20(3), 21, 142

High Courts13 Oct 2023Disposed Of

Mehra Jewel Palace Pvt Ltd Vs Pr. Commissioner Of Income Tax

Delhi High Court · (2023) 10 DEL CK 3635

Income Tax Act, 1961-Section 260A, 37, 40A(2)(a), 40A(2)(b), 92BA, 92F

High Courts13 Oct 2023Disposed Of

Pr. Commissioner Of Income Tax-7, Delhi Vs Times Internet Limited

Delhi High Court · (2023) 10 DEL CK 3638

Income Tax Act, 1961-Section 14A, 37(1)Income Tax Rules, 1961-Rule 8D, Appendix I

High Courts13 Oct 2023Dismissed

Rewati Prasad Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3652

Border Security Force (Tenure of Posting and Deputation) 2000-Rule 9 (and proviso thereto)

High Courts13 Oct 2023Dismissed

Commissioner Of Customs Airport And General Vs M/s ICS Cargo

Delhi High Court · (2023) 10 DEL CK 3654

Customs Act, 1962-Section 130, 108, 114AA, 2(26)Customs Broker License Regulations, 2018-Regulation 10(a), 10(d), 10(n), 14, 16, 17Customs Broker License Regulations, 2013-Regulation 11(d)

High Courts13 Oct 2023Dismissed

Khimji Bhai Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3664

CCS (Pension) Rules, 1972-Rule 26

High Courts13 Oct 2023Dismissed

Pawan Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3692

Constitution of India-Article 226Right to Information Act, 2005-Clause 8 (1) (e)

High Courts13 Oct 2023Dismissed

Satyapal Singh Vs Presiding Officer P.O.L.C. & Anr.

Delhi High Court · (2023) 10 DEL CK 3691

Code of Civil Procedure, 1908-Section 151, Order XXILimitation Act, 1963-Section 5

High Courts13 Oct 2023Allowed

M/s. Mex Switchgears Pvt. Ltd. Vs Vikram Suri Trading As M/s. Armex Auto Industries

Delhi High Court · (2023) 10 DEL CK 3747

Trade Marks Act, 1999-Section 21, 143Trade Marks Rules

High Courts13 Oct 2023

Dr. Anil Gomber Vs Geeta Tandon & Anr.

Delhi High Court · (2023) 10 DEL CK 3768

High Courts13 Oct 2023Dismissed

Mehman Singh Vs State Of NCT Of Delhi

Delhi High Court · (2023) 10 DEL CK 3770

High Courts13 Oct 2023Partly Allowed

Shivam Sharma Vs Vijay Bharti & Ors.

Delhi High Court · (2023) 10 DEL CK 3787

High Courts13 Oct 2023Allowed

Sunita Arora & Ors. Vs Mukesh Kumar & Ors.

Delhi High Court · (2023) 10 DEL CK 3789

High Courts13 Oct 2023Dismissed

Smita Chaudhry Vs Pawan Kumar Yadav & Ors.

Delhi High Court · (2023) 10 DEL CK 3794

Code of Civil Procedure, 1908-Order XXXIX Rule 2-A

High Courts13 Oct 2023Dismissed

Raja Ram Vs The Chairman National Insurance Co.Ltd. & Anr.

Delhi High Court · (2023) 10 DEL CK 3841

High Courts13 Oct 2023Disposed Of

Vikas Galoth Vs Mrs. Indu Rani

Delhi High Court · (2023) 10 DEL CK 3845

Family Courts Act, 1894-Section 19Hindu Marriage Act, 1955-Section 24, 13(1)(ia)

High Courts13 Oct 2023

Master Arnesh Shaw Vs Union Of India & Anr.

Delhi High Court · (2023) 10 DEL CK 3859

Constitution of India, 1950-Article 32

High Courts13 Oct 2023Allowed

Modicare Limited Vs Maa Adishakti Multi Trade Enterprises & Ors.

Delhi High Court · (2023) 10 DEL CK 3858

Food Safety and Standards Act, 2006Copyright Act, 1957CPC-Order V Rule 20(1A), VIII Rule 10, XIII-A Rule 3

High Courts13 Oct 2023

Neeta Bhardwaj & Ors. Vs Kamlesh Sharma

Delhi High Court · (2023) 10 DEL CK 3862