High Courts16 Oct 2023
Shri Shori Lal Through Attorney Holder Vs Ismat Zehra
Delhi High Court · (2023) 10 DEL CK 3557
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,587 of 6,806
High Courts16 Oct 2023Disposed Of
Navnath Sampat Pukale Vs State
Delhi High Court · (2023) 10 DEL CK 3588
Cr.P.C.-Section 439, 482, 41AIPC-Section 408, 411
High Courts16 Oct 2023Disposed Of
Pankaj Daang Vs State Of NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3589
Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code-Sections 384, 306, 34Information Technology Act, 2002-Sections 67, 67A
High Courts16 Oct 2023
National Federation Of The Blind Vs Kendriya Vidvalaya Sangthan & Ors.
Delhi High Court · (2023) 10 DEL CK 3623
Rights of Persons with Disabilities Act, 2016-Section 2, 2(h), 2(r), 3, 3(3), 20, 32, 33, 34Rights of Persons with Disabilities Rules, 2017-Rule 11Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 32, 33
High Courts16 Oct 2023Dismissed
Dinesh Kumar & Ors. Vs Central Public Works Department & Ors.
Delhi High Court · (2023) 10 DEL CK 3626
Industrial Disputes Act, 1947-Section 33C (2)Contract Labour (Regulation & Abolition) Act, 1970-Section 21(4), 7, 12Constitution of India-Article 226, 227
High Courts16 Oct 2023Allowed
Mannan & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 10 DEL CK 3648
CrPC-Section 482IPC-Section 498A, 406, 34
High Courts16 Oct 2023Allowed
Harpreet Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3651
Cr.P.C-Section 482IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts16 Oct 2023Disposed Of
Subhash Wadhwa Vs Gurpreet Singh
Delhi High Court · (2023) 10 DEL CK 3718
Code of Civil Procedure, 1908-Section 47, 115, 151, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XXI, XXI Rule 58, XXI Rule 63, XXI Rule 98, XXI Rule 99, XXI Rule 101, XXI Rule 103, XXIII Rule 1, XXIII Rule 2Limitation Act, 1963-Section 2(h), 5, 14, 14(1), 14(2), 14(3), Article 58, 59
High Courts16 Oct 2023
Ayur United Care LLP Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3746
Constitution of India-Article 226, 227, 142Intellectual Property Division (IPD) Rules, 2021-Rule 4, 2(i), 2(j), 2(l), 2(l)(iii), 8(iii)Delhi High Court Rules, 2018-Rule 1, 1(xviii)(a), 1(xviii)(b), proviso (b) to Rule 1, 4
High Courts16 Oct 2023Disposed Of
La Gajjar Machineries Pvt Ltd. Vs Kesari Lal - Aruna Industries & Anr.
Delhi High Court · (2023) 10 DEL CK 3751
High Courts16 Oct 2023Allowed
Shail Shukla Vs DDA
Delhi High Court · (2023) 10 DEL CK 3733
DDA (Disposal of Developed Nazul Land) Rules, 1981-Rule 17, 6Delhi Development Act-Section 22(3)
High Courts16 Oct 2023Disposed Of
National Insurance Co Ltd Vs LRS Of Lokesh Sharma & Ors.
Delhi High Court · (2023) 10 DEL CK 3791
Motor Vehicle Act-Section 170
High Courts16 Oct 2023Dismissed
Oriental Insurance Co Ltd Vs Reena Raghav & Ors.
Delhi High Court · (2023) 10 DEL CK 3795
High Courts16 Oct 2023Dismissed
Universal Sompo Gen Ins Co Ltd Vs Sumit & Ors.
Delhi High Court · (2023) 10 DEL CK 3796
High Courts16 Oct 2023Disposed Of
The Oriental Insurance Company Ltd Vs Ms Pinki & Ors.
Delhi High Court · (2023) 10 DEL CK 3798
Motor Vehicles Act
High Courts16 Oct 2023Dismissed
Cholamandalam MS General Insurance Co. Ltd Vs Smt. Sunita Devi & Ors.
Delhi High Court · (2023) 10 DEL CK 3800
High Courts16 Oct 2023Allowed
Delhi Public School Society Vs Aviral Education Welfareand Cultural Society & Anr.
Delhi High Court · (2023) 10 DEL CK 3863
Arbitration and Conciliation Act, 1996-Section 9CPC-Order XXXIX Rule 2A
High Courts16 Oct 2023Disposed Of
News 24 Broadcast India Limited Vs York Media Solutions Pvt. Ltd & Anr.
Delhi High Court · (2023) 10 DEL CK 3865
Contempt of Courts Act, 1971-Section 12
High Courts16 Oct 2023
Jagdish Singh Shary Vs Central Adoption Resource Authority
Delhi High Court · (2023) 10 DEL CK 3866
Adoption (Amendment) Regulations, 2021Adoption Regulations, 2017-Regulation 22B, Schedule XXXIIIHindu Adoptions and Maintenance Act, 1956
High Courts16 Oct 2023Allowed
Red Bull AG Vs Rohidas Popat Kapadnis & Anr.
Delhi High Court · (2023) 10 DEL CK 3867