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Delhi High Court judgments

1,36,105 judgments · page 1,585 of 6,806

High Courts17 Oct 2023Disposed Of

Manish Vs Meenakshi Alias Meenu

Delhi High Court · (2023) 10 DEL CK 3970

Code of Criminal Procedure, 1973-Section 397, 482, 125Hindu Marriage Act-Section 10, 24Indian Majority Act, 1875
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High Courts17 Oct 2023Disposed Of

Jagbir In J/C Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 10 DEL CK 3971

Code of Criminal Procedure, 1973-Section 482, 161, 164Indian Penal Code, 1860-Sections 363, 366, 376Protection of Children from Sexual Offences Act, 2012-Section 4/6
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High Courts17 Oct 2023

Satya Pal Dhawan Vs Anil Kumar

Delhi High Court · (2023) 10 DEL CK 3972

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 313, 421 and 431Negotiable Instruments Act, 1881-Sections 138, 139, 20, 87 and 118(a)
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High Courts17 Oct 2023Disposed Of

Jinender Kumar Jain Vs Aishwarya Jain

Delhi High Court · (2023) 10 DEL CK 3973

Code of Criminal Procedure, 1973-Section 397, 401, 125(1), 125Indian Penal Code, 1860-Sections 498A, 406, 34, 498-AProtection of Women from Domestic Violence Act, 2005-Section 12
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High Courts17 Oct 2023Disposed Of

Alka Rajvanshi Jain Vs Union Of India & Anr.

Delhi High Court · (2023) 10 DEL CK 4052

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 14(4)(b)Central Excise Rules, 1944-Rule 173QUP Government Servants Conduct Rules, 1956-Rule 3
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