High Courts18 Oct 2023Disposed Of
M/S Nathus Pastry Shop & Anr. Vs Suhas Chand Gupta & Anr
Delhi High Court · (2023) 10 DEL CK 0108
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 1,583 of 6,806
High Courts18 Oct 2023Disposed Of
Narain Dass Vs Laxmi Naram & Ors.
Delhi High Court · (2023) 10 DEL CK 0107
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Oct 2023Disposed Of
Yamuna Kamal Club Vs Delhi Develpoment Authority
Delhi High Court · (2023) 10 DEL CK 0106
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021 — Rule 3Delhi Development Authority Act, 1957 — Section 5A, 52Indian Contract Act, 1872 — Section 25
High Courts18 Oct 2023
Balaji Ram Leela Committee Vs Delhi Development Authority
Delhi High Court · (2023) 10 DEL CK 0105
Constitution of India, 1950 — Article 32, 226
High Courts18 Oct 2023Dismissed
M/S Baba Billiards Academy Vs Deepak Gupta
Delhi High Court · (2023) 10 DEL CK 0104
High Courts18 Oct 2023Disposed Of
Jyoti & Anr Vs Deepak Panchal
Delhi High Court · (2023) 10 DEL CK 0103
Code Of Criminal Procedure, 1973 — Section 125(3), 127(3), 397, 401, 482
High Courts18 Oct 2023Dismissed
Sapan Verma Vs Union Of India
Delhi High Court · (2023) 10 DEL CK 0102
Constitution of India, 1950 — Article 32, 142
High Courts18 Oct 2023Disposed Of
Orient Electric Limited Vs Crompton Greaves Consumer Electricals Limited
Delhi High Court · (2023) 10 DEL CK 0101
Court Fees Act, 1870 — Section 16Code of Civil Procedure, 1908 — Section 89
High Courts18 Oct 2023Disposed Of
R.K. Kohli Vs Vipin Kohli & Anr
Delhi High Court · (2023) 10 DEL CK 0100
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts18 Oct 2023Dismissed
Lilesh Kumar Tiwari And Ors Vs Sashastra Seema Bal And Anr.
Delhi High Court · (2023) 10 DEL CK 0099
High Courts18 Oct 2023Disposed Of
Indian Ex Bordermen Movement And Ors Vs Union Of India And Ors.
Delhi High Court · (2023) 10 DEL CK 0098
High Courts18 Oct 2023Disposed Of
Commissioner Of Income Tax, International Taxation-1, New Delhi Vs Deloitte Touche Tohmastu
Delhi High Court · (2023) 10 DEL CK 0074
Income Tax Act, 1961 — Section 2(24), 143(2), 260A
High Courts18 Oct 2023Disposed Of
Sinogas Management Pte Ltd Vs Deputy Commissioner Of Income Tax & Anr
Delhi High Court · (2023) 10 DEL CK 0073
Income Tax Act, 1961 — Section 143(2), 143(3), 144BA, 144BA(2), 144BA(12), 144C, 144C(1), 144C(14A), 156, 263, 270A
High Courts18 Oct 2023Disposed Of
State Vs Devanand & Ors
Delhi High Court · (2023) 10 DEL CK 0072
Code Of Criminal Procedure, 1973 — Section 161, 313, 378Indian Penal Code, 1860 — Section 34, 376
High Courts17 Oct 2023Allowed
Raghav Chadha Vs Rajya Sabha Secretariat
Delhi High Court · (2023) 10 DEL CK 4112
Code of Civil Procedure 1908-Order XLIII Rule 1(a) and (w), XLVII Rule 1, XLVII Rule 3, XLI Rule 5, XXXIX Rules 1 & 2, XXVII Rule 5A, XXVII Rule 8B, XXIX, Section 2(7), 2(17), 80(1), 80(2), 80(3), 151Public Premises (Eviction of Unauthorized Occupants) Act, 1971General Clauses Act, 1897-Section 3(8), 3(23), 3(60)
High Courts17 Oct 2023Partly Allowed
Sh. Desh Deepak Sharma Vs Sh. Harsh Khosla (Since Deceased Through LRS)
Delhi High Court · (2023) 10 DEL CK 3522
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXXVII, VIII Rule 1A
High Courts17 Oct 2023Disposed Of
Scholar Alley Pvt Ltd Vs Rahul Bansal & Anr.
Delhi High Court · (2023) 10 DEL CK 3525
Constitution of India-Article 227Arbitration and Conciliation Act, 1996-Section 34
High Courts17 Oct 2023Disposed Of
Mohit Gupta Vs Ved Prakash Kathuria
Delhi High Court · (2023) 10 DEL CK 3526
Constitution of India-Article 227
High Courts17 Oct 2023Disposed Of
Anjana Singh Vs Jinu Prakash
Delhi High Court · (2023) 10 DEL CK 3531
Constitution of India-Article 227