High Courts17 Oct 2023Disposed Of
Anil Kumar Jain & Anr. Vs Nikesh Kumar Jain (Now Deceased) Thr Lrs
Delhi High Court · (2023) 10 DEL CK 3554
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 1,584 of 6,806
High Courts17 Oct 2023
Directorate Of Enforcement Vs Sh. Dev Inder Bhalla
Delhi High Court · (2023) 10 DEL CK 3614
Prevention of Money Laundering Act, 2002-Sections 3, 4, 19, 19(1), 19(3), 44, 45, 47, 50(2), 50(3), 62, 65, 70Code of Criminal Procedure, 1973-Sections 70, 71, 73, 73(3), 78, 79, 167, 167(2), 167(3), 200, 209, 309(2), 397, 401, 439Indian Penal Code-Section 120B
High Courts17 Oct 2023Disposed Of
Punjab State Power Corporation Limited Vs Union Of India Through Secretary, Ministry Of Environment, Forest And Climate Change
Delhi High Court · (2023) 10 DEL CK 3636
High Courts17 Oct 2023
Trilok Chand Chaudhary Vs State
Delhi High Court · (2023) 10 DEL CK 3674
Indian Penal Code, 1860-Sections 420, 406, 467, 468, 471, 120B, 506, 34CrPC-Section 82
High Courts17 Oct 2023Partly Allowed
Hulm Entertainment Pvt. Ltd. & Ors. Vs Fantasy Sports Myfab11 Pvt. Ltd. & Ors.
Delhi High Court · (2023) 10 DEL CK 3727
CPC-Order XXXIX Rules 1 and 2; Order XXXIX Rule 4; First Proviso to Order XXXIX Rule 4Copyright Act, 1957-Sections 2, 2(a), 2(a)(ii), 2(a)(iii), 2(c), 2(o), 2(y), 13, 13(1), 14, 14(a)(vii), 16, 51, 52Designs Act, 2000
High Courts17 Oct 2023Allowed
Dharampal Satyapal Limited Vs Mr Basant Kumar Makhija & Ors.
Delhi High Court · (2023) 10 DEL CK 3748
Trade Marks Act, 1999-Sections 2(1)(zg), 9, 9(1), 11, 11(4), 18, 28(3), 29, 30(1)(e), 30(2)(e), 124, 124(1), 124(1)(a)(ii), 124(1)(b), 124(1)(ii), 124(2)Trade and Merchandise Marks Act, 1958-Sections 46, 56, 87(1)(a), 107, 111, 111(1)(ii), 111(2), 111(3), 111(4)Code of Civil Procedure, 1908-Order VI Rule 1, VII Rule 15, XXXIX Rules 1 and 2
High Courts17 Oct 2023
Syngenta Limited Vs Controller Of Patents And Designs
Delhi High Court · (2023) 10 DEL CK 3753
High Courts17 Oct 2023Dismissed
Shiju Jacob Varghese & Anr. Vs Tower Vision Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 3760
Code of Civil Procedure, 1908-Section 151, 10, 2(6), 13Indian Companies ActTransfer of Property Act
High Courts17 Oct 2023Dismissed
Sara Carriere Dubey @ Sara Marie Madeliene Vs Ashish Dubey
Delhi High Court · (2023) 10 DEL CK 3793
Code of Civil Procedure, 1908-Order VII Rule 11, II Rule 2, 7 Rule 11(d), 14 Rule 2, Section 12
High Courts17 Oct 2023Disposed Of
Laxmi & Ors Vs Tata AIG Gen Ins Co Ltd & Ors
Delhi High Court · (2023) 10 DEL CK 3797
High Courts17 Oct 2023Disposed Of
IFFCO Tokio General Insurance Co Ltd Vs Savita Devi & Ors
Delhi High Court · (2023) 10 DEL CK 3799
High Courts17 Oct 2023Allowed
Parveen Kumar Jain Vs Rajan Seth & Ors.
Delhi High Court · (2023) 10 DEL CK 3871
High Courts17 Oct 2023Dismissed
Anita Chetri Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3902
Code of Criminal Procedure, 1973-Section 439Indian Penal Code-Section 302Indian Evidence Act-Section 106
High Courts17 Oct 2023Disposed Of
Anu Balha & Ors. Vs ICICI Home Finance Company Ltd. & Ors.
Delhi High Court · (2023) 10 DEL CK 3922
High Courts17 Oct 2023Disposed Of
Rehri Patri Ekta Manch Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3931
Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts17 Oct 2023Disposed Of
Shyam Briksh Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3933
High Courts17 Oct 2023Dismissed
Mohd. Irshad Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 10 DEL CK 3945
Cr.P.C.-Section 482, 173, 391, 311IPC-Section 324, 34
High Courts17 Oct 2023
Ashish Mehra Vs M/S. Byways India Pvt. Ltd.
Delhi High Court · (2023) 10 DEL CK 3958
Code of Criminal Procedure, 1973-Section 482, 156(3), 210, 173Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2)Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1)(a)
High Courts17 Oct 2023Dismissed
Rajendra Prasad Mittal & Anr. Vs Manish Garg & Anr.
Delhi High Court · (2023) 10 DEL CK 3966
Code of Criminal Procedure, 1973-Section 482, 251Negotiable Instruments Act, 1881-Section 138/141/142/143A, 139, 118(a)
High Courts17 Oct 2023Disposed Of
Nikhat Parveen @ Khushboo Khatoon Vs Rafiqui @ Shillu & Ors.
Delhi High Court · (2023) 10 DEL CK 3967
Indian Evidence Act-Section 112, 4, 3Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12