COURT ARCHIVE

Delhi High Court judgments

1,36,105 judgments · page 1,582 of 6,806

High Courts18 Oct 2023Dismissed

State NCT Of Delhi Vs Dabloo Kumar @ Pandit

Delhi High Court · (2023) 10 DEL CK 3840

Code of Criminal Procedure, 1973-Section 378(1), 313, 161, 164Indian Penal Code, 1860-Section 376, 376(2)(i)Protection of Children from Sexual Offences Act, 2012-Sections 3, 4, 6 read with 5(m)

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High Courts18 Oct 2023Dismissed

State Vs Dila Ram

Delhi High Court · (2023) 10 DEL CK 3846

POCSO Act, 2006-Section 4, 6, 10IPC-Section 376, 506, 506 Part ICr.P.C-Section 378(1), 313, 164

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High Courts18 Oct 2023Disposed Of

Geeta Sharma Vs Rishi Bhardwaj

Delhi High Court · (2023) 10 DEL CK 3851

Contempt of Courts Act, 1971-Section 12

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High Courts18 Oct 2023Dismissed

Harpal Singh Vs Maya Devi & Ors.

Delhi High Court · (2023) 10 DEL CK 3852

Family Courts Act, 1984-Section 19

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High Courts18 Oct 2023Disposed Of

Principal Commissioner Of Income Tax-7 Delhi Vs Qualcomm India Pvt Ltd

Delhi High Court · (2023) 10 DEL CK 3891

Income Tax Act, 1961-Section 92B

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High Courts18 Oct 2023Disposed Of

Indian Ex Bordermen Movement & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3926

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High Courts18 Oct 2023Dismissed

Lilesh Kumar Tiwari & Ors. Vs Sashastra Seema Bal & Anr.

Delhi High Court · (2023) 10 DEL CK 3927

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High Courts18 Oct 2023Disposed Of

State Vs Devanand & Ors.

Delhi High Court · (2023) 10 DEL CK 3994

IPC-Section 376/34Code of Criminal Procedure-Section 313, 378, 161

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High Courts18 Oct 2023Dismissed

Suman Kumar Rana -In Jail- Vs Competent Authority And Administrator & Anr.

Delhi High Court · (2023) 10 DEL CK 4006

SAFEM(FOP)A, 1976NDPS Act, 1985-Sections 8(c), 20(b)(ii)(c), 29, Chapter V(A), 68E, 68F, 68-I, 68K(1), 68L, 68-O(1), 68-O(2), 68-O(4)Limitation Act, 1963-Sections 3, 4 to 24, 4 to 28, 5, 12, 29(2)

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High Courts18 Oct 2023Disposed Of