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Delhi High Court judgments

1,36,105 judgments · page 1,580 of 6,806

High Courts19 Oct 2023Dismissed

Gyanendra Kumar Vs State

Delhi High Court · (2023) 10 DEL CK 0173

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 313, 323, 376Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts19 Oct 2023Disposed Of

Sameer Mahandru Vs Directorate Of Enforcement

Delhi High Court · (2023) 10 DEL CK 0172

Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 437, 437(1), 439Prevention of Money Laundering Act, 2002 — Section 3, 4, 45, 45(1), 65
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High Courts19 Oct 2023Disposed Of

Amahir @ Jawahar Paswan Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 10 DEL CK 0167

Constitution of India, 1950 — Article 22(1)Delhi Prisons Rules, 2018 — Rule 108, 1211, 1211(VI)Indian Penal Code, 1860 — Section 34, 201, 302, 263, 364A, 376, 376(2)(g), 377
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