COURT ARCHIVE

Delhi High Court judgments

1,36,105 judgments · page 1,578 of 6,806

High Courts20 Oct 2023Disposed Of

A.S. Vs D.S.

Delhi High Court · (2023) 10 DEL CK 0085

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High Courts20 Oct 2023Disposed Of

Shivani Vs State Nct Of Delhi

Delhi High Court · (2023) 10 DEL CK 0084

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High Courts20 Oct 2023

Dr. P. V. Vijayaraghavan& Ors Vs Nityam Software Solution Pvt. Ltd. & Ors

Delhi High Court · (2023) 10 DEL CK 0079

Constitution of India, 1950 — Article 13, 15(a), 15(b)Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 12 Rule 6, Order 9 Rule 7Representation of the People Act, 1951 — Section 93, 94, 95, 128

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High Courts20 Oct 2023Allowed

Wills John Vs Delhi Development Authority

Delhi High Court · (2023) 10 DEL CK 0078

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High Courts20 Oct 2023Disposed Of

Universal Human Rights Foundation Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2023) 10 DEL CK 0077

Delhi Municipal Corporation Act, 1957 — Section 343, 344, 345A, 461, 466AIndian Penal Code, 1860 — Section 188, 488

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High Courts19 Oct 2023Dismissed

Ashish Mittal Vs Directorate Of Enforcement & Anr.

Delhi High Court · (2023) 10 DEL CK 4111

Constitution of India-Article 226, 227, 32, 20(3)Code of Criminal Procedure 1973-Section 482, 161, 156(1), 155(2), 438, 438(1), 438(1-A), 438(2), 438(3), 438(4), 437, 437(1), 437(3)Prevention of Money Laundering Act, 2002-Section 50, 50(1), 50(2), 50(3), 50(4), 50(5), 3, 4, 13, 19, 19(1), 19(2), 19(3), 45, 65, 71

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High Courts19 Oct 2023Disposed Of

Omkara Footwear Through Its Proprietor Shyam Lal Bansal Vs Commissioner Of Central Goods And Services Tax & Anr.

Delhi High Court · (2023) 10 DEL CK 3591

Central Goods and Services Tax Act, 2017-Section 107State Goods and Services Tax Act, 2017

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High Courts19 Oct 2023Dismissed

Revalsys Technologies India Private Limited & Anr. Vs Land Ports Authority Of India & Anr.

Delhi High Court · (2023) 10 DEL CK 3629

Constitution of India-Article 19(1)(g), 226

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High Courts19 Oct 2023Dismissed

Neha Yadav Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3630

NEET (PG), 2023 Counseling Regulations

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High Courts19 Oct 2023Disposed Of

Rishikesh Meena Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3666

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High Courts19 Oct 2023Disposed Of

Jamahir @ Jawahar Paswan & Anr. Vs State (GNCT Of Delhi)

Delhi High Court · (2023) 10 DEL CK 3676

Indian Penal Code, 1860-Sections 376, 377, 302, 201, 34, 376(2)(g), 363Delhi Prisons Rules, 2018-Rules 1211, 1211(VI), 1212 [Note (2)], 1208Protection of Children from Sexual Offences Act, 2012-Section 6

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High Courts19 Oct 2023Dismissed