High Courts20 Oct 2023Dismissed
Md. Shahid@ Munna Builder Vs State Of Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 380, 420, 448, 453, 467, 468, 471
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 1,577 of 6,806
High Courts20 Oct 2023Disposed Of
Surendra Nayar Vs State & Anr.
Delhi High Court · (2023) 10 DEL CK 0120
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 173, 482Indian Penal Code, 1860 — Section 328, 354, 354A, 354B, 354C, 354D, 376
High Courts20 Oct 2023Dismissed
Nathia Devi Vs New Delhi Municipal Council & Anr
Delhi High Court · (2023) 10 DEL CK 0119
Public Premises (Eviction of Unauthorized Occupants) Rules, 1971 — Rule 8Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 4, 5, 7
High Courts20 Oct 2023Disposed Of
Assets Care And Reconstruction Enterprise Ltd Vs M/S Sheena Exports & Ors.
Delhi High Court · (2023) 10 DEL CK 0116
Constitution of India, 1950 — Article 227
High Courts20 Oct 2023Allowed
M/S Highways Engineering Consultant Vs National Highways And Infrastructure Development Corporation Limited (Nhidcl) & Anr
Delhi High Court · (2023) 10 DEL CK 0115
Constitution of India, 1950 — Article 14
High Courts20 Oct 2023Disposed Of
Puma Se Vs Ashok Kumar
Delhi High Court · (2023) 10 DEL CK 0113
Code of Civil Procedure, 1908 — Order 26 Rule 10(2)Delhi High Court Intellectual Property Rights Division Rules, 2022 — Rule 20
High Courts20 Oct 2023Disposed Of
Sushant Kumar Vs State
Delhi High Court · (2023) 10 DEL CK 0097
Code Of Criminal Procedure, 1973 — Section 164, 438, 482Indian Penal Code, 1860 — Section 376
High Courts20 Oct 2023Disposed Of
Satbir Singh Vs MCD And Ors.
Delhi High Court · (2023) 10 DEL CK 0096
High Courts20 Oct 2023Disposed Of
Pinki Irani Vs Govt Of Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0095
Constitution of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 170, 186, 353, 384, 386, 388, 419, 420, 463, 471, 506Information Technology Act, 2000 — Section 66D
High Courts20 Oct 2023Disposed Of
Prof Neeraj Khare Vs Indian Institute Of Technology IIT Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 0094
Constitution of India, 1950 — Article 226, 227
High Courts20 Oct 2023Disposed Of
Harpreet Singh @ Raja Vs State Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 75, 328, 379, 411
High Courts20 Oct 2023Disposed Of
Zaibi Hussain Vs Jamal Tariq
Delhi High Court · (2023) 10 DEL CK 0092
Guardians and Wards Act, 1890 — Section 12
High Courts20 Oct 2023
Rahul Dilip Shah Vs Catalyst Trusteeship Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 0091
Code of Civil Procedure, 1908 — Section 151
High Courts20 Oct 2023
Asfive Agro Private Limited & Ors Vs Union Of India And Ors.
Delhi High Court · (2023) 10 DEL CK 0090
Constitution of India, 1950 — Article 14, 19(1)(g), 47Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 3(2), 5, 6Representation Of The People Act, 1951 — Section 123
High Courts20 Oct 2023Disposed Of
Sanjay Kumar And Ors Vs Union Of India And Ors.
Delhi High Court · (2023) 10 DEL CK 0089
Sashastra Seema Bal Rules, 2009 — Rule 8
High Courts20 Oct 2023Disposed Of
Gail India Ltd Vs M/S Advance Infrastructures Pvt. Ltd & Anr
Delhi High Court · (2023) 10 DEL CK 0088
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Oct 2023
Gupta Snizhana Grygorivna Vs Union Of India And Ors.
Delhi High Court · (2023) 10 DEL CK 0087
Constitution of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Oct 2023Disposed Of
Sagar Singh Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 10 DEL CK 0086