High Courts19 Oct 2023
Inter Ikea Systems BV Vs Quess Corp Limited
Delhi High Court · (2023) 10 DEL CK 3868
Constitution of India-Article 227Code of Civil Procedure, 1908 (CPC)-Order VIII Rule 1A, 39Commercial Courts Act, 2015
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Delhi High Court judgments
1,36,105 judgments · page 1,579 of 6,806
High Courts19 Oct 2023Disposed Of
Aidem Ventures Pvt Ltd Vs B.A.G Glamour Pvt Ltd
Delhi High Court · (2023) 10 DEL CK 3870
Companies Act, 1956-Section 433(e), 433, 10E(1)Companies Act, 2013-Section 434, Chapter XX, 290Companies (Court) Rules, 1959-Rule 26
High Courts19 Oct 2023Disposed Of
Snowpack Polymers Pvt. Ltd. Vs APC Polycoat India Pvt. Ltd.
Delhi High Court · (2023) 10 DEL CK 3874
Insolvency and Bankruptcy Code, 2016Companies Act, 2013-Section 434, 290, Chapter XXCompanies Act, 1956-Section 10E
High Courts19 Oct 2023
DLF Home Developers Ltd Vs National Faceless Assessment Centre Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3912
Income Tax Act, 1961-Section 170A, 153(1) (third proviso), 119, 153 (first proviso to Explanation 1), 143(3)
High Courts19 Oct 2023Dismissed
Anil Kumar Mokharia Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3932
High Courts19 Oct 2023Disposed Of
Ms Priya Jain Vs Mrs Usha Jain & Anr.
Delhi High Court · (2023) 10 DEL CK 3936
CPC-Order XI Rule 12, XVI Rule 1
High Courts19 Oct 2023Disposed Of
Sameer Mahandru Vs Directorate Of Enforcement
Delhi High Court · (2023) 10 DEL CK 3969
Code of Criminal Procedure, 1973-Section 439, 437Prevention of Money Laundering Act, 2002-Section 45, 65, 3, 4Indian Penal Code, 1860-Section 120B, 447A
High Courts19 Oct 2023Dismissed
Gyanendra Kumar Vs State
Delhi High Court · (2023) 10 DEL CK 3979
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 376, 313, 323Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts19 Oct 2023Disposed Of
Vinay Jaikumar Vs State
Delhi High Court · (2023) 10 DEL CK 3980
Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Section 376, 506, 201
High Courts19 Oct 2023Dismissed
Dr. Neena Raizada Vs Medical Council Of India Through Its Secretary & Ors.
Delhi High Court · (2023) 10 DEL CK 3982
Indian Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2002-Regulation 7.7, 8.2, 8.3Penal Code, 1860-Section 326-A, 63, 302Bengal Excise Act, 1909-Section 63
High Courts19 Oct 2023Disposed Of
Rashmi Sharma Vs Deepak Sharma
Delhi High Court · (2023) 10 DEL CK 3995
Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28(4), 13(1)(ia), 13(1)(a), 15(1)(a), 25CPC, 1908-Section 151, 107, Order 41 Rule 27
High Courts19 Oct 2023Disposed Of
Mohd. Arman Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2023) 10 DEL CK 3986
Indian Penal Code-Section 365
High Courts19 Oct 2023Disposed Of
Sh. A.K. Buddhist Vs Union Of India
Delhi High Court · (2023) 10 DEL CK 4000
High Courts19 Oct 2023Dismissed
Cloud Walker Streaming Technologies Pvt Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4019
General Finance Rules, 2017-Rules 144(xi) and 166Constitution of India-Article 226, 226(1), 226(2), 227Societies Registration Act, 1860
High Courts19 Oct 2023Dismissed
Anuradha Bakshi Vs The Principal Commissioner Of Income Tax Central New Delhi – 1
Delhi High Court · (2023) 10 DEL CK 4023
Income Tax Act, 1961-Section 132, 263, 153A, 153B, 292B, 153, 132A, 132(1), 132(3), 275AACode of Criminal Procedure
High Courts19 Oct 2023Dismissed
Sudhir Kumar Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2023) 10 DEL CK 4026
Constitution of India-Article 14, 16, 309RTI ActGovernment of Pondicherry Public Works Department Group „A‟ Post of Chief Engineer Recruitment Rules, 1996-Rule 3
High Courts19 Oct 2023Disposed Of
Sh. Jai Pal Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 4063
High Courts19 Oct 2023Disposed Of
Bhagwat Singh Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 4067
Administrative Tribunals Act, 1985-Section 20
High Courts19 Oct 2023Disposed Of
Vinay Jaikumar Vs State
Delhi High Court · (2023) 10 DEL CK 0174
Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 201, 376, 506