High Courts20 Oct 2023Disposed Of

Pinki Irani Vs Govt Of NCT Of Delhi

Delhi High Court · (2023) 10 DEL CK 3754

Penal Code, 1860-Section 170, 384, 386, 388, 419, 420, 506, 186, 353, 463, 471, 120-BInformation Technology Act-Section 66-DMCOC Act, 1999-Section 2(d), 2(e), 2(f), 2(1)(c), 2(1)(e), 2(1)(f), 3, 3(2), 3(3), 3(4), 3(5), 4, 18, 21(4), 24, 25
High Courts20 Oct 2023Disposed Of

Sushant Kumar Vs The State

Delhi High Court · (2023) 10 DEL CK 3953

Code of Criminal Procedure, 1973-Section 438, 482, 164Indian Penal Code, 1860-Section 376
High Courts20 Oct 2023Dismissed

Sanjay Singh Vs Union Of India & Anr.

Delhi High Court · (2023) 10 DEL CK 3977

Prevention of Money Laundering Act, 2002-Section 19, 19(1), 19(2), 19(3), 3, 4, 45, 50, 62Criminal Procedure Code, 1973-Section 167, 167(2), 482, 57, 164, 41DConstitution of India-Article 226, 227, 14, 19, 21, 22(1), 22(2)
High Courts20 Oct 2023Allowed

Wills John Vs Delhi Development Authority

Delhi High Court · (2023) 10 DEL CK 4091

Right to Information Act, 2005Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968-Regulation 35, 36, 36(1)(a), 41, 51, 54, Section 2(21)