COURT ARCHIVE

Delhi High Court judgments

1,36,104 judgments · page 1,574 of 6,806

High Courts30 Oct 2023Allowed

Unison Hotels Private Limited Vs Value Line Interiors Private Limited

Delhi High Court · (2023) 10 DEL CK 3668

Arbitration & Conciliation Act, 1996-Section 37(1)(c), 11(6), 40(2), 25(a), 32(2)(c), 34, 34(2)(a)(iii), 34(2)(iii), 37Commercial Courts Act, 2015-Section 13(1)Constitution of India-Article 141

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High Courts30 Oct 2023Dismissed

Harpreet Singh Toni Vs Sukhbir Inder Singh Basra & Ors.

Delhi High Court · (2023) 10 DEL CK 3671

Civil Procedure Code, 1908-Order XLIII Rule 1(R), Proviso to Rule 1 to Order VIII, 9 Rule 7, 7 Rule 11

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High Courts30 Oct 2023Dismissed

Sharda Shah Peshin & Ors. Vs All India Institute Of Medical Sciences & Ors.

Delhi High Court · (2023) 10 DEL CK 3711

CCS (Pension) Rules, 1972-Rule 13

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High Courts30 Oct 2023Dismissed

Rasid Khan & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3683

Constitution of India-Article 226, 16(1), 14

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High Courts30 Oct 2023

Pfizer Inc. & Ors. Vs Lucius Pharmaceuticals & Ors.

Delhi High Court · (2023) 10 DEL CK 3736

Court Fees Act, 1870-Section 16CPC-Order VII Rule 11, Section 151

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High Courts30 Oct 2023Disposed Of

Naresh Pahadiya Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 10 DEL CK 3773

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)

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High Courts30 Oct 2023Disposed Of

Unity Infosoft Private Limited Vs Tata Power Delhi Distribution Limited

Delhi High Court · (2023) 10 DEL CK 3869

Constitution of India-Article 226Delhi Electricity Supply Code and Performance Standard Regulations, 2007-Regulations 15, 46, 15(ii), 46(iv)

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High Courts30 Oct 2023Dismissed

Sachdeva Sons Industries Pvt Ltd. Vs Deputy Registrar Of Trade Marks

Delhi High Court · (2023) 10 DEL CK 3873

Trade Marks Act, 1999-Section 91, 22Tribunals Reforms Act, 2021

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High Courts30 Oct 2023

Pr. Commissioner Of Income Tax (Central)-2 Vs Electrical And Electronic India Ltd.

Delhi High Court · (2023) 10 DEL CK 3911

Income Tax Act, 1961-Section 69

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High Courts30 Oct 2023Dismissed

Sakh Alam @ Shekh Alam Vs The State (Govt. Of Nct, Delhi) & Anr.

Delhi High Court · (2023) 10 DEL CK 3955

Code of Criminal Procedure-Section 482, 320IPC-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6

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High Courts30 Oct 2023Disposed Of

Intec Export India Private Limited Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 4037

Integrated Goods and Service Tax Act, 2017-Section 16Central Goods and Services Tax Act, 2017-Section 54Central Goods and Services Tax Rules, 2017-Rule 96

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High Courts30 Oct 2023Disposed Of