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Delhi High Court judgments

1,36,104 judgments · page 1,572 of 6,806

High Courts31 Oct 2023Dismissed

Jai Prakash Singhal Vs Directorate Of Enforcement

Delhi High Court · (2023) 10 DEL CK 3981

Code of Criminal Procedure, 1973-Section 482, 82Indian Penal Code, 1860-Sections 419, 420, 120B, 384, 386, 170, 388, 506Maharashtra Control of Organised Crime Act, 1999-Section 3, 4
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High Courts31 Oct 2023Dismissed

Ranjan Biswas Vs State Of Nct Of Delhi

Delhi High Court · (2023) 10 DEL CK 3988

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 61, 85, 50, 55, 29, 52-A, 37
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High Courts31 Oct 2023Disposed Of

Deepali Chhabra Vs State & Anr.

Delhi High Court · (2023) 10 DEL CK 3992

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 420, 34
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High Courts31 Oct 2023Dismissed

Ramakrishna Dutta Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 4065

Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rule 11(vi), 11(ix), 11, 14, 27Central Civil Service (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Government Accounts (Receipts and Payments) Rules, 1983-Rule 66, 67, 68
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High Courts31 Oct 2023Dismissed

Chander Has Vs UOI & Anr.

Delhi High Court · (2023) 10 DEL CK 4068

The Rural Postal Service Regulation-Rule 134(II) & (IV)Postal (Conduct & Service) Rules, 2001-Rule 21Post Office Regulation-Rule 145(3)(11)
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