High Courts31 Oct 2023Disposed Of
Shabeer Ahmad Bhat Vs Sushil Kumar Pathak
Delhi High Court · (2023) 10 DEL CK 4100
COURT ARCHIVE
Delhi High Court judgments
1,36,104 judgments · page 1,573 of 6,806
High Courts31 Oct 2023Allowed
Sanjeev Srivastava & Anr. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 4101
Code of Criminal Procedure, 1973-Section 482, 82, 320, 357, 357(5), 359, 421, 421(3), 431Indian Penal Code, 1860-Section 174ANegotiable Instruments Act, 1881-Section 138, 147
High Courts31 Oct 2023Disposed Of
Shivanand Jain & Anr Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 0133
Constitution of India, 1950 — Article 227Consumer Protection Act, 2019 — Section 38(7)
High Courts31 Oct 2023Dismissed
Commissioner Of Police And Ors Vs Harinder Singh
Delhi High Court · (2023) 10 DEL CK 0132
Constitution of India, 1950 — Article 14Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 19, 19(ii)Code of Criminal Procedure, 1973 — Section 482
High Courts31 Oct 2023Dismissed
Govind Krishna Dixit Vs Union Of India & Ors
Delhi High Court · (2023) 10 DEL CK 0131
Central Civil Services (Conduct) Rules, 1969 — Rule 3(1)
High Courts31 Oct 2023Dismissed
Shanti Prasad & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 0130
Constitution of India, 1950 — Article 14, 16
High Courts31 Oct 2023Dismissed
Chander Has Vs UOI & Anr.
Delhi High Court · (2023) 10 DEL CK 0129
GDS (Conduct & Employment) Rules, 2001 — Rule 18
High Courts31 Oct 2023Disposed Of
HC/DVR Mahesh Yadav And 246 Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 0128
High Courts31 Oct 2023Dismissed
Naresh Sharma Vs Union Of India And Ors
Delhi High Court · (2023) 10 DEL CK 0127
Constitution of India, 1950 — Article 14, 19Contempt of Courts Act, 1971 — Section 16Indian Penal Code, 1860 — Section 124A, 166A(b), 167, 192, 193, 217, 405, 409, 499, 500
High Courts30 Oct 2023Dismissed
Garima Minda Vs Smt. Rajni Chopra & Ors.
Delhi High Court · (2023) 10 DEL CK 3532
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151
High Courts30 Oct 2023Disposed Of
Sandeep Patil Vs Mst. Arifa Farooq @ Arifa Haroon & Anr.
Delhi High Court · (2023) 10 DEL CK 3536
Constitution of India-Article 227
High Courts30 Oct 2023Allowed
Mr Piyush Awasthi Vs M/s God Plus Glass Industry Limited
Delhi High Court · (2023) 10 DEL CK 3537
High Courts30 Oct 2023Disposed Of
Sunjay Aggarwal Vs Ravi Bhushan & Anr.
Delhi High Court · (2023) 10 DEL CK 3538
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 9 Rule 7
High Courts30 Oct 2023Disposed Of
Arshad Vs Sh Israr Ahmed @ Thakur
Delhi High Court · (2023) 10 DEL CK 3539
Constitution of India-Article 227CPC-Order VIII Rule 1
High Courts30 Oct 2023
Vinod Kumar Vs Manmohan Singh Gandhi (Deceased) Thr Lrs & Anr.
Delhi High Court · (2023) 10 DEL CK 3560
High Courts30 Oct 2023Dismissed
Union Of India Through Its Dy Ce/C (USBRL Northern Railway) Vs Rani Constructions Pvt Ltd Through Its Director Sh G S Prasad
Delhi High Court · (2023) 10 DEL CK 3601
Limitation Act-Section 5Commercial Courts Act, 2015-Section 13(1A)Arbitration and Conciliation Act, 1996-Section 34, 37
High Courts30 Oct 2023Disposed Of
Priyanka Saraswat Dev Alias Raksha Vs Deputy Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 10 DEL CK 3647
Income Tax Act, 1961-Section 144 read with Section 153AConstitution of India-Article 21
High Courts30 Oct 2023Dismissed
Rajeev Nambiar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3660
Indian Air Force Rules, 1969-Rule 15 (2)(g)(ii)Pension Regulations for the Air Force 1961-Regulation 121Constitution of India-Articles 14, 16
High Courts30 Oct 2023Allowed
Bhawana Sharma Vs Shyam Sunder Sharma
Delhi High Court · (2023) 10 DEL CK 3667
Hindu Marriage Act, 1955-Section 13(1)(i-a), 9, 23, 13-B(1) and (2)Indian Penal Code-Section 498A/406/34Cr.P.C.-Section 125