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Delhi High Court judgments

1,36,103 judgments · page 1,571 of 6,806

High Courts31 Oct 2023Dismissed

Richa Sureka Vs Akhil Kumar Surekha

Delhi High Court · (2023) 10 DEL CK 3838

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 11, XXIII Rule 3Hindu Marriage Act, 1955-Section 13 (1) (ia), 13 (1) (ib), 13 (1)(i)
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High Courts31 Oct 2023Dismissed

Saroj Vs Suraj Mal

Delhi High Court · (2023) 10 DEL CK 3850

Hindu Marriage Act, 1955-Section 28, 13(1)(ia)Code of Criminal Procedure, 1973-Section 107, 151
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High Courts31 Oct 2023Dismissed

Anil Kumar Kaushik Vs Rajnish

Delhi High Court · (2023) 10 DEL CK 3877

Code of Civil Procedure, 1908-Section 96, Order XXXVII, XXXVII Rule 4, IX Rule 13Negotiable Instruments Act, 1881-Section 138
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High Courts31 Oct 2023Disposed Of

Rishi Ganga Power Corporation Ltd. Vs Assistant Commissioner Of Income Tax

Delhi High Court · (2023) 10 DEL CK 3899

Income Tax Act, 1961-Section 142(1), 272A(1)(d), 143(3), 68, 271AAC, 143(2), 274, 115BBE, 156Insolvency and Bankruptcy Code, 2016-Section 7, 14, 3(6)(a), 31Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 7, 37
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High Courts31 Oct 2023Dismissed

Ajeet Singh Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 10 DEL CK 3951

Code of Criminal Procedure, 1973-Article 374(2), Sections 161, 164, 207, 294, 313, 428Indian Penal Code, 1860-Sections 377, 506, 71Protection of Children from Sexual Offences Act, 2012-Sections 2(l)(d), 3, 3(a), 5, 5(m)(n), 6, 7, 8, 9, 12, 29
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High Courts31 Oct 2023Disposed Of

Satpal Singh Vs State

Delhi High Court · (2023) 10 DEL CK 3978

Indian Penal Code, 1860-Sections 498A, 304B, 34, 306Code of Criminal Procedure, 1973-Sections 374, 482, 313Dowry Prohibition Act, 1961-Section 2
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