High Courts01 Nov 2023Allowed
Indraprastha Power Generation Co Ltd. Vs Bijender Singh Meena & Anr
Delhi High Court · (2023) 11 DEL CK 0003
Constitution of India, 1950 — Article 14, 16, 21
COURT ARCHIVE
Delhi High Court judgments
1,36,104 judgments · page 1,570 of 6,806
High Courts01 Nov 2023Dismissed
RS Bhasin Vs M/S Hindustan Antibiotics Ltd
Delhi High Court · (2023) 11 DEL CK 0002
High Courts01 Nov 2023Dismissed
Punjab National Bank & Ors Vs Sudhir Kumar Mehrotra
Delhi High Court · (2023) 11 DEL CK 0001
High Courts31 Oct 2023Disposed Of
V.C. Jain Vs State Bank Of India
Delhi High Court · (2023) 10 DEL CK 4109
SBI Officers Service Rules, 1992-Rule 67(j), 67(f), 67, 68(7)(ii), 68A(7)(i), 68A(8)(i), 68A(8)(ii), 69Prevention of Corruption Act, 1988-Section 7Banking Regulation Act, 1949-Section 10(1)(b)(i)
High Courts31 Oct 2023Dismissed
Saleem Ahmad Vs Smt. Kaushalya Devi (Deceased) Thr. LR Shri Sudershan Kumar Joshi & Ors.
Delhi High Court · (2023) 10 DEL CK 3540
Code of Civil Procedure, 1908-Section 100, 151, 96, Order 6 Rule 17Transfer of Property Act, 1882-Section 106
High Courts31 Oct 2023Disposed Of
Shivanand Jain & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3544
Constitution of India-Article 227Consumer Protection Act, 2019-Section 38(7)
High Courts31 Oct 2023Disposed Of
Rajeev Chetal Vs Honey Kansal
Delhi High Court · (2023) 10 DEL CK 3546
CPC-Order 17
High Courts31 Oct 2023Disposed Of
M/S Airmen Engineers & Anr. Vs Power Wind Ltd.
Delhi High Court · (2023) 10 DEL CK 3548
CPC-Order 17
High Courts31 Oct 2023Disposed Of
Mr Jayesh JL & Anr. Vs M/s CL Educate Limited
Delhi High Court · (2023) 10 DEL CK 3549
Code of Civil Procedure, 1908-Order 26 Rule 10Evidence Act, 1872-Section 165
High Courts31 Oct 2023Allowed
Sushil Goel Vs Pioneer Corporation
Delhi High Court · (2023) 10 DEL CK 3551
Constitution of India-Article 227
High Courts31 Oct 2023
Sh. S.P. Kaushal Since Deceased Through LRs Vs Shri Anil Misra
Delhi High Court · (2023) 10 DEL CK 3561
High Courts31 Oct 2023
M/S Chhotey Lal Jaipal Mal Vs M/S Mani Lal & Bros
Delhi High Court · (2023) 10 DEL CK 3563
Delhi Rent Control Act
High Courts31 Oct 2023Disposed Of
Manohar Lal Bhatia Vs Harpal Singh Lamba
Delhi High Court · (2023) 10 DEL CK 3564
High Courts31 Oct 2023
Arshad Qureshi & Anr. Vs Mohd Kaleem & Anr.
Delhi High Court · (2023) 10 DEL CK 3566
High Courts31 Oct 2023Dismissed
Guneet Bhasin Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3572
Code of Criminal Procedure, 1973-Section 482, 219, 397Negotiable Instruments Act, 1881-Section 138, 142, 146
High Courts31 Oct 2023Dismissed
DCM Ltd. Vs M/s. Aggarwal Developers Pvt. Ltd. & Ors.
Delhi High Court · (2023) 10 DEL CK 3576
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2)(b)(ii), 34(2), 34(2-A), 75, 81
High Courts31 Oct 2023Disposed Of
BOC Aviation Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3578
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151Constitution of India-Article 77(3)
High Courts31 Oct 2023Dismissed
Ajay Kumar Vs The State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3590
Indian Penal Code, 1860-Section 376, 306, 302Code of Criminal Procedure, 1973-Section 31, 31(2), 122, 427, 427(1), 427(2), 482Customs Act
High Courts31 Oct 2023Disposed Of
Gaurav Mehta Vs Narcotics Control Bureau
Delhi High Court · (2023) 10 DEL CK 3587
Code of Criminal Procedure, 1973-Section 439, 482, 161, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 21(c), 23, 29, 67, 57, 37Constitution of India-Article 21
High Courts31 Oct 2023Disposed Of
Dhain Chand Vs State GNCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3585
Code of Criminal Procedure, 1973-Section 482IPC, 1860-Sections 420, 468, 471Constitution of India-Article 21