High Courts01 Nov 2023Disposed Of
Pradeep Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3158
Cr.P.C-Section 439, 161IPC-Sections 302/34
COURT ARCHIVE
Delhi High Court judgments
1,36,102 judgments · page 1,568 of 6,806
High Courts01 Nov 2023Disposed Of
Sonu Vs State
Delhi High Court · (2023) 11 DEL CK 3161
CrPC-Section 439, 164, 173IPC-Section 376, 323, 506, 363, 366A, 346, 90POCSO Act-Section 6, 29
High Courts01 Nov 2023
Karan Kukreja Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3168
IPC-Sections 406, 420, 467, 471, 120B, 323, 341, 506CrPC-Section 439(2)
High Courts01 Nov 2023Dismissed
Deco Industries (India) Vs JM Financial Assets Reconstruction Company Ltd & Ors.
Delhi High Court · (2023) 11 DEL CK 3177
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 5, 5(3)Security Interest (Enforcement) Rules, 2002-Rules 8, 9
High Courts01 Nov 2023Disposed Of
Association Of Diplomat Of National Board Doctors & Anr. Vs National Medical Commission & Ors.
Delhi High Court · (2023) 11 DEL CK 3186
High Courts01 Nov 2023Dismissed
Sandeep Gupta Vs Hindustan Antibiotics Ltd
Delhi High Court · (2023) 11 DEL CK 3205
Industrial Disputes Act
High Courts01 Nov 2023Dismissed
RS Bhasin Vs M/s Hindustan Antibiotics Ltd.
Delhi High Court · (2023) 11 DEL CK 3208
Industrial Disputes Act
High Courts01 Nov 2023Disposed Of
Court On Its Own Motion Vs Kendriya Vidyalaya Sangathan & Ors.
Delhi High Court · (2023) 11 DEL CK 3209
Rights of Persons with Disabilities Act, 2016-Section 2(f), 16, 17, 33, 34Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 32, 33
High Courts01 Nov 2023Dismissed
Delhi Transport Corporation Vs Rameshwar Dayal (Deceased) Through LRS
Delhi High Court · (2023) 11 DEL CK 3210
Industrial Disputes Act, 1947-Section 33(2)(b), 10Constitution of India-Article 226, 227Standing Orders of DRTA-Section 4(11), 19(h), 19(m)
High Courts01 Nov 2023Allowed
Indraprastha Power Generation Co Ltd Vs Bijender Singh Meena & Anr.
Delhi High Court · (2023) 11 DEL CK 3211
Delhi Electricity Reforms Act, 2000Constitution of India-Article 14, 16, 21
High Courts01 Nov 2023Allowed
Sunil Yadav Vs Aruna Asaf Ali Government Hospital & Anr.
Delhi High Court · (2023) 11 DEL CK 3212
High Courts01 Nov 2023Dismissed
Punjab National Bank & Ors. Vs Sudhir Kumar Mehrotra
Delhi High Court · (2023) 11 DEL CK 3213
Punjab National Bank (Officers) Service Regulations, 1979-Regulation 19Punjab National Bank (Employees) Pension Regulations, 1995-Regulation 32, 33
High Courts01 Nov 2023Dismissed
Riddhima Singh Through Her Father Shailendra Kumar Singh Vs Central Board Of Secondary Education Through Its Chairman & Ors.
Delhi High Court · (2023) 11 DEL CK 3215
Constitution of India-Article 226, 226(2), 227RTE Act
High Courts01 Nov 2023Dismissed
Principal Commissioner Of Income Tax Delhi-1 Vs M/s Chrys Capital Investment Advisors (India) Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3230
Income Tax Act, 1961-Section 260A, 92C, 143(3), 144CIncome Tax Rules, 1962-Rule 108, 10B(2)
High Courts01 Nov 2023Dismissed
Nawal Kishor Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3307
Central Civil Services (Extra Ordinary Pension) Rules, 1939-Paragraph 5-A, Clause 3A, Rule 9, 9(2), 9(3), 9-A, 3-A, 3-A(1)(a), 3-A(1)(b), 3-A(2), 3(2), 6CCS (Pension) Rules
High Courts01 Nov 2023Dismissed
Rishi Sehdev Vs South Delhi Municipal Corporation of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3300
Constitution of India-Article 226Ancient Monuments and Archaeological Sites and Remains Act, 1958Ancient Monuments and Archaeological Sites and Remains (Amendment and Validation) Act, 2010-Section 20C(1)
High Courts01 Nov 2023Dismissed
Mr Ishwar Chand Saini & Anr. Vs Delhi Development Authority
Delhi High Court · (2023) 11 DEL CK 3299
Constitution of India-Article 226Delhi Municipal Corporation Act, 1957-Section 126, 507Delhi Development Act, 1957-Section 30, 22(i)
High Courts01 Nov 2023
Anni Shokeen Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 11 DEL CK 3297
Constitution of India-Article 226/227, 226, 19(1)(g)
High Courts01 Nov 2023
Bhumi Chatter Singh Rachhoya Vs Vice Chairman, DDA & Ors.
Delhi High Court · (2023) 11 DEL CK 3296
Constitution of India-Article 226Delhi Development Act, 1957-Section 30(1), 12(1)
High Courts01 Nov 2023Dismissed
ITW GSE APS & Anr. Vs Dabico Airport Solutions Pvt Ltd & Ors.
Delhi High Court · (2023) 11 DEL CK 3327
Code of Civil Procedure, 1908-Order XXVI Rule 4, XXVI Rule 9, XXVI Rule 10, XXVI Rule 10A, XI Rule 2, XI Rule 3(2), XI Rule 5(4)Commercial Courts Act, 2015High Court of Delhi Rules Governing Patent Suits, 2022-Rule 5(1), 5(3)