High Courts02 Nov 2023Dismissed
Noritsu India Private Limited Vs Mrs. Hasina Kareem
Delhi High Court · (2023) 11 DEL CK 3537
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 1,567 of 6,805
High Courts02 Nov 2023Allowed
Uttim Lal Singh Vs UOI & Ors.
Delhi High Court · (2023) 11 DEL CK 3538
Cr.P.C-Section 82
High Courts02 Nov 2023
Deepa Chandok Vs The Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 3540
Consumer Protection Act 2019Constitution of IndiaLimitation Act-Section 14
High Courts02 Nov 2023Allowed
M/s. Khandwala Finstock Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3607
Customs Tariff Act, 1975-CTH 7114 1910, CTH 7118 9000, CTH 7118 1000, First ScheduleCustoms Act, 1962-Section 25(1), 111(b), 2(32), 151A, 35EForeign Trade (Development and Regulation) Act, 1992-Section 3(2), 11(2)
High Courts02 Nov 2023
Pankaj Ravjibhai Patel Trading As Rakesh Pharmaceuticals Vs SSS Pharmachem Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3601
Commercial Courts Act, 2015-Section 2(1)(c)(xvii), 2(1)(c)(xvi), 2(c), 2(1)(c), 2(i), 12, 12(1)(d), 21Court Fee Act, 1870-Section 7, 7(iv), 11Suits Valuation Act, 1977-Section 8, 9
High Courts02 Nov 2023
M/S-Saini Cargo Vs Indian Oil Corporation Ltd. & Anr.
Delhi High Court · (2023) 11 DEL CK 3062
Constitution of India-Article 226, 12IPC-Section 407, 408, 420, 468, 471
High Courts02 Nov 2023Disposed Of
FTA HSRP Solutions Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2023) 11 DEL CK 3057
Cr.P.C.-Section 102
High Courts02 Nov 2023
New Balance Athletics Inc @APPELLANT @Has New Balance Immigration Private Limited
Delhi High Court · (2023) 11 DEL CK 0231
Trade Marks Act, 1999 — Section 11(6)
High Courts02 Nov 2023Disposed Of
Paramjit Kaur Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 0124
High Courts02 Nov 2023Disposed Of
Anju Das Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 11 DEL CK 0123
Indian Penal Code, 1860 — Section 363
High Courts02 Nov 2023Disposed Of
FTA HSRP Solutions Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2023) 11 DEL CK 0042
Code Of Criminal Procedure, 1973 — Section 102
High Courts02 Nov 2023Disposed Of
Uttim Lal Singh Vs Uoi And Others
Delhi High Court · (2023) 11 DEL CK 0041
Code Of Criminal Procedure, 1973 — Section 82
High Courts02 Nov 2023
National Projects Constructions Corporation Ltd. (NPCC) Vs M/S Aac India Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 0037
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3), 37Commercial Courts Act, 2015 — Section 13(1A)Indian Contract Act, 1872 — Section 74
High Courts02 Nov 2023
Anjana Gosain Vs Government Of Nct And Anr
Delhi High Court · (2023) 11 DEL CK 0027
High Courts02 Nov 2023Disposed Of
Sudhanshu Kumar (Acio Ii Executive) & Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0026
High Courts02 Nov 2023Disposed Of
Seema Vs State Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2023) 11 DEL CK 0025
High Courts02 Nov 2023Disposed Of
Laxmi Vs State (N.C.T Of Delhi)
Delhi High Court · (2023) 11 DEL CK 0024
Indian Penal Code, 1860 — Section 363
High Courts01 Nov 2023Dismissed
Rajeev Nagpal Vs State & Ors.
Delhi High Court · (2023) 11 DEL CK 3072
Constitution of India-Article 227Indian Succession Act, 1925-Section 263(e), 317
High Courts01 Nov 2023Disposed Of
Krishna & Ors. Vs Vinod Kumar & Ors.
Delhi High Court · (2023) 11 DEL CK 3076
Civil Procedure Code, 1908-Section 47, 151
High Courts01 Nov 2023
Manmohan Singh & Anr. Vs Amarjit Singh Sapra
Delhi High Court · (2023) 11 DEL CK 3138