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Delhi High Court judgments

1,36,098 judgments · page 1,565 of 6,805

High Courts03 Nov 2023Dismissed

Sapna Vs Sub-Registrar-IIA & Ors.

Delhi High Court · (2023) 11 DEL CK 0015

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 193, 467, 471Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
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High Courts03 Nov 2023Dismissed

Pooja V . Shah Vs Bank Of India

Delhi High Court · (2023) 11 DEL CK 0014

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(8), 20, 20(1), 20(1)Customs Act, 1962 — Section 114A
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High Courts02 Nov 2023Dismissed

Harsh Goyal Vs Niraj Goyal

Delhi High Court · (2023) 11 DEL CK 3074

Civil Procedure Code, 1908-Order VI Rule 17, 6 Rule 17, I Rule 10, I Rule 7Constitution of India-Article 227
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High Courts02 Nov 2023Disposed Of

Nathu Ram & Anr. Vs Vinod Kumar & Ors.

Delhi High Court · (2023) 11 DEL CK 3075

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, 43 Rule 1Hindu Succession Act, 1956-Section 30
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High Courts02 Nov 2023Disposed Of

Mohd.Arif Vs Amit Chaudhary & Anr.

Delhi High Court · (2023) 11 DEL CK 3066

Constitution of India-Article 227Civil Procedure Code, 1908-Order VIII Rule 1A (3), Section 151Delhi Rent Control Act, 1958-Section 14 (1) (e)
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High Courts02 Nov 2023Disposed Of

Ashok Agarwal Vs UOI & Ors

Delhi High Court · (2023) 11 DEL CK 3214

Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 (No. 25 of 2013)Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993Contract Labour (Prohibition and Regulation Act), 1970
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