High Courts03 Nov 2023Disposed Of
Jitender Shokeen Vs Hitender Kumar Shokeen & Ors.
Delhi High Court · (2023) 11 DEL CK 0110
Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 3
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Delhi High Court judgments
1,36,098 judgments · page 1,564 of 6,805
High Courts03 Nov 2023Dismissed
Sanjeev Malik Vs Amarjit Kaur & Ors
Delhi High Court · (2023) 11 DEL CK 0108
High Courts03 Nov 2023Disposed Of
Sanjeev Gupta & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 11 DEL CK 0107
Constitution of India, 1950 — Article 227Delhi Municipal Corporation Act, 1957 — Section 343(2)Limitation Act, 1963 — Section 5
High Courts03 Nov 2023Disposed Of
Mahesh Chand Gupta Vs Directorate Of Education & Anr
Delhi High Court · (2023) 11 DEL CK 0106
High Courts03 Nov 2023Dismissed
Rajeev Gupta Vs Union Of India And Ors
Delhi High Court · (2023) 11 DEL CK 0105
High Courts03 Nov 2023Disposed Of
Cedar Properties And Trading Llp & Ors. Vs Bajaj Formulations & Ors.
Delhi High Court · (2023) 11 DEL CK 0104
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts03 Nov 2023Disposed Of
Umesh Kumar Bareja Vs Sunita Dubey
Delhi High Court · (2023) 11 DEL CK 0103
Code of Civil Procedure, 1908 — Order 8 Rule 9
High Courts03 Nov 2023Disposed Of
Gopal Krishan Jaggi Vs Satish Jaggi
Delhi High Court · (2023) 11 DEL CK 0102
Arbitration and Conciliation Act, 1996 — Section 9
High Courts03 Nov 2023Dismissed
National Highways Authority Of India Vs M/S IRB Ahmedabad Ahmedabad Vadodara Super Express Tollways Private Limited
Delhi High Court · (2023) 11 DEL CK 0101
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 19(4)
High Courts03 Nov 2023Disposed Of
Manish Nailwal Vs Directorate General Boarder Security Force
Delhi High Court · (2023) 11 DEL CK 0100
High Courts03 Nov 2023Disposed Of
Sunil Kumar S Vs Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0099
High Courts03 Nov 2023Disposed Of
Sapna Vs State Of Gnct Delhi & Ors. & Ors
Delhi High Court · (2023) 11 DEL CK 0098
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363
High Courts03 Nov 2023Disposed Of
Central Bank Of India Vs Shakuntala Devi & Anr
Delhi High Court · (2023) 11 DEL CK 0040
Constitution of India, 1950 — Article 226Rights of Persons with Disability Act, 2016 — Section 2(r), 75, 76
High Courts03 Nov 2023Disposed Of
Minor L Thr Guardian J Vs State & Anr.
Delhi High Court · (2023) 11 DEL CK 0039
Constitution of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 482Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2), 3(2C), 3(2D), 3(2)(b)
High Courts03 Nov 2023Disposed Of
Rajeev Jhawar Vs Central Bureau Of Investigation
Delhi High Court · (2023) 11 DEL CK 0038
Code Of Criminal Procedure, 1973 — Section 41A, 173(8), 482Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 7A, 8, 9, 10, 12, 13(1)(d), 13(2)
High Courts03 Nov 2023Disposed Of
Uma Shankar Gupta Vs Sharma Electricals
Delhi High Court · (2023) 11 DEL CK 0031
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 37
High Courts03 Nov 2023Dismissed
Amit Katyal Vs Directorate Of Enforcement
Delhi High Court · (2023) 11 DEL CK 0030
Constitution of India, 1950 — Article 20(3), 32, 226Code Of Criminal Procedure, 1973 — Section 161, 164, 167, 438, 482Indian Penal Code, 1860 — Section 120B, 193, 228
High Courts03 Nov 2023Disposed Of
Mohd Nasim Vs State
Delhi High Court · (2023) 11 DEL CK 0029
Code Of Criminal Procedure, 1973 — Section 207, 251, 281, 313, 397, 401, 482Indian Penal Code, 1860 — Section 279, 304A, 337Evidence Act, 1872 — Section 134