High Courts11 May 2026Disposed Of
Delhi Union Chbs Ltd. & Anr. Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 0621
Delhi Cooperative Societies Act, 2003-Section 37, 112(1)(e)
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 158 of 5,824
High Courts11 May 2026Disposed Of
Ajaneesh Kumar Vs Bobby Luthra Sinha
Delhi High Court · (2026) 05 DEL CK 0620
Hindu Marriage Act, 1955- Section 13B(2)
High Courts11 May 2026Dismissed
Aparna Bhattacharya Vs State Govt Of Nct Of Delhi & Ors
Delhi High Court · (2026) 05 DEL CK 0619
Constitution of India, 1950- Article 227Code of Criminal Procedure, 1973- Section 156(3), 200, 202, 482Indian Penal Code, 1860- Section 120B, 182, 192, 193, 354, 465, 469, 499, 500
High Courts11 May 2026Dismissed
Chander Kanta Vs Delhi Dental Council And Anr
Delhi High Court · (2026) 05 DEL CK 0618
Constitution of India, 1950- Article 12, 14, 16, 226, 227Administrative Tribunals Act, 1985- Section 14(3)Dentists Act, 1948- Section 20, 55
High Courts11 May 2026Dismissed
Lalit Kumar Vs E-Homes Infrastructure Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 0617
Code of Civil Procedure, 1908- Section 35A, 96, Order 7 Rule 11, Order 23 Rule 1, Order 41Specific Relief Act, 1963- Section 12Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010-Section 14(5)
High Courts11 May 2026Dismissed
Sh Ramesh Chand Gupta & Ors. Vs Sh Rama Kant Sahu & Ors.
Delhi High Court · (2026) 05 DEL CK 0616
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11, Order 7 Rule 11(d), Order 14 Rule 5, Order 41 Rule 1Limitation Act, 1963- Section 18Limitation Act, 1963- Article 54
High Courts11 May 2026Allowed
Surjeet Kaur & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0615
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts11 May 2026Allowed
Smt.Kamlesh & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0614
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts11 May 2026Disposed Of
Hanmi Pharm. Co. Ltd. Vs The Controller General Of Patents And Designs
Delhi High Court · (2026) 05 DEL CK 0613
Patents Act, 1970- Section 2(1)(ja), 3(d), 3(e), 3(i), 117A
High Courts11 May 2026Dismissed
Arti Srivastava Vs Assistant Controller Of Patents
Delhi High Court · (2026) 05 DEL CK 0612
Patents Act, 1970- Section 2(1)(ja), 10, 10(4), 10(4)(a), 10(4)(b), 10(5)
High Courts11 May 2026Disposed Of
M/s Sapphire Media Limited Vs NBCC Services Limited
Delhi High Court · (2026) 05 DEL CK 0139
High Courts11 May 2026Disposed Of
Rakesh Bansal And Ors Vs Union Of India And Ors
Delhi High Court · (2026) 05 DEL CK 0138
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Disposed Of
Khushnuma Khan & Ors Vs Union Of India Through Its Secretary Ministry Of Housing And Urban Affairs & Ors.
Delhi High Court · (2026) 05 DEL CK 0137
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Dismissed
Rajeshwar Dayal Aggarwal Vs M/s Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 0136
Constitution of India, 1950- Article 226Industrial Disputes Act, 1947- Section 2(a), 2(s), 17(2)
High Courts11 May 2026Dismissed
Sterlite Technologies Ltd Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2026) 05 DEL CK 0135
Arbitration and Conciliation Act, 1996- Section 21, 28(3), 34, 34(2), 34(2A), 34(3)
High Courts08 May 2026
Dhanpat & Anr. Vs Financial Commissioner & Ors.
Delhi High Court · (2026) 05 DEL CK 2250
Constitution of India-Article 226, 227Delhi Land Revenue Act, 1954-Section 66Delhi Land Reforms Act, 1954-Section 50, 51, 52, 53
High Courts08 May 2026
Col Jamshaid Akhtar (Retd.) Vs General Manager (HR) Engineering Projects (India) Atd. & Ors.
Delhi High Court · (2026) 05 DEL CK 2251
Contempt of Courts Act, 1971-Section 20
High Courts08 May 2026
Roshni & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2542
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts08 May 2026
Commissioner Of Police & Ors. Vs Somnath
Delhi High Court · (2026) 05 DEL CK 2531
High Courts08 May 2026
Union Of India & Ors. Vs Prasanta Mondal
Delhi High Court · (2026) 05 DEL CK 2533