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Delhi High Court judgments

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High Courts08 May 2026Disposed Of

Utkarsh Jain Vs Union Of India And Ors

Delhi High Court · 2024 INSC 789

Passports Act, 1967-sub-section (1) of section 10, section 10(3)(g), 10(3)Immigration and Foreigners Act, 2025-Section 3Constitution of India-Part II, Article 5-11, 9, 5, 6, 8, 11, Entry 17 of List I (Union List) of the Seventh Schedule, 21
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High Courts08 May 2026Partly Allowed

Falak Naaz & Ors. Vs Raj Kumar Saraswat

Delhi High Court · (2026) 05 DEL CK 1899

Commercial Courts Act, 2015-Section 13, 2 (1) (c), 12ACode of Civil Procedure, 1908-Order XLI Rule 1, Section 151Indian Evidence Act-Section 65B
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High Courts08 May 2026Partly Allowed

Parveen Kumar Vs State (Nct Of Delhi)

Delhi High Court · (2026) 05 DEL CK 0134

Code of Criminal Procedure, 1973- Section 161, 162, 162(1), 164, 207, 216, 232, 313(1)(b), 374(2), 383Indian Penal Code, 1860- Section 323, 324, 42, 363, 377, 506, 506(Il)Protection of Children from Sexual Offences Act, 2012- Section 3, 4, 5, 5(l), 5(n), 6, 29
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