High Courts11 May 2026
Ms Highway Trans Services Pvt Ltd Vs GNCT Of Delhi Transport Department
Delhi High Court · (2026) 05 DEL CK 2537
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 156 of 5,824
High Courts11 May 2026
Luice @ Johny Anthony Vs The State
Delhi High Court · (2026) 05 DEL CK 2564
Penal Code, 1860-Section 147, 308/34, 323, 324Code of Criminal Procedure, 1973-Section 319/320, 320, 320(1), 320(2), 320(8), 320(9)Code of Criminal Procedure (Amendment) Act, 2005
High Courts11 May 2026
Kamal Kapoor Vs State
Delhi High Court · (2026) 05 DEL CK 2568
Indian Penal Code (IPC)-Section 376, 378, 506 read with Section 34, 384, 109, 497Cr.P.C-Section 198 (2)Constitution of India-Article 14, 15, 21, 141
High Courts11 May 2026
Mohd. Quasim Vs State (NCT of Delhi)
Delhi High Court · (2026) 05 DEL CK 2569
Special Marriage Act, 1954Code of Criminal Procedure, 1973-Section 161, 164Indian Penal Code-Section 363, 366, Exception 2 to Section 375, 376
High Courts11 May 2026
Rajeshwar Dayal Aggarwal Vs M/S Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 2610
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(a), 2(s), 17(2)
High Courts11 May 2026
Dr Vishal Chadha Vs State Of Govt Of NCT Delhi Through Chief Secretary & Ors.
Delhi High Court · (2026) 05 DEL CK 2622
High Courts11 May 2026
Delhi Union CHBS Ltd. & Anr. Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2624
Delhi Cooperative Societies Act, 2003-Section 37, 112(1)(e)
High Courts11 May 2026
New Delhi Municipal Council & Ors. Vs Sushil Kumar (Mali)
Delhi High Court · (2026) 05 DEL CK 2625
Indian Penal Code, 1860-Section 354, 354A, 294, 509Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 19Constitution of India-Article 311(2), 311(3)
High Courts11 May 2026
Jayant Vs Charu Letha S.
Delhi High Court · (2026) 05 DEL CK 2030
Code of Civil Procedure, 1908-Order VI Rule 15, VIII Rule 1Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts11 May 2026
Ved Prakash & Ors. Vs Lakhmi Chand (Deceased) Thr Lrs & Ors.
Delhi High Court · (2026) 05 DEL CK 2018
Code of Civil Procedure, 1908-Order IX Rule 9, IX Rule 13, XXII Rule 4, XLI Rule 3A, XLIII Rule 1(c), Section 141, 151, 35BLimitation Act, 1963-Section 5, 12 and 14Constitution of India-Article 227
High Courts11 May 2026
M/S Shanti Developers Vs Virender Singh
Delhi High Court · (2026) 05 DEL CK 2114
Arbitration and Conciliation Act, 1996-Section 9, 7(5)Arbitration Act, 1996-Section 6(2), 6
High Courts11 May 2026
M/S Awadh Engineers Pvt. Ltd. Vs M/S Dalmia Cement (Bhart) Ltd
Delhi High Court · (2026) 05 DEL CK 2116
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12 (2), 16, 21, 37, Fourth Schedule
High Courts11 May 2026
M/s Shiv Radio Service LLP Vs M/s Max Star Appliances Limited & Ors.
Delhi High Court · (2026) 05 DEL CK 2117
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 11(6-A), 16, 37, 12(2), Fourth Schedule
High Courts11 May 2026
Tata Capital Limited Vs Ariens Netcom Solution Private Limited & Ors.
Delhi High Court · (2026) 05 DEL CK 1971
Arbitration and Conciliation Act, 1996-Section 11, 21, 11(6), 11(6-A), 8, 37, 16, 12(2), Fourth Schedule
High Courts11 May 2026
Sahil Rawat & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1958
IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 May 2026Allowed
Saif Raza & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1959
Indian Penal Code-Sections 377, 406, 498A, 34Dowry Prohibition Act, 1961-Section 3, 4Muslim Women (Protection of Rughts on Marriage) Act, 2019-Section 4
High Courts11 May 2026Allowed
Hemender Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1961
IPC-Sections 498A/406/506/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 May 2026Allowed
Rajan Wadhwa & Anr. Vs State (Gov Of Nct Of Delhi) & Ors.
Delhi High Court · (2026) 05 DEL CK 1962
IPC-406/409/420/467/468/471/120BBharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 May 2026
Pappu Kumar Vs State (NCT of Delhi)
Delhi High Court · (2026) 05 DEL CK 1964
Bharatiya Nyaya Sanhita (BNS), 2023-Section 303(2)IPC-Section 379