High Courts12 May 2026Disposed Of
Bal Sahyog Sanstha Committee Vs Rohtas
Delhi High Court · (2026) 05 DEL CK 1727
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 155 of 5,824
High Courts12 May 2026Disposed Of
Rashmi Gupta Vs Ms. Kanika & Ors.
Delhi High Court · (2026) 05 DEL CK 1728
High Courts12 May 2026Disposed Of
Yokesvaran K Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 1729
High Courts12 May 2026Disposed Of
Abhishek Mahajan Vs Shilpa Mahajan
Delhi High Court · (2026) 05 DEL CK 1730
High Courts12 May 2026Disposed Of
Ishika Verma Vs Anuj Kumar Pandey
Delhi High Court · (2026) 05 DEL CK 1731
High Courts12 May 2026Disposed Of
Abdul Rabbani @ Rabba Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0651
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20
High Courts12 May 2026Disposed Of
Sh Shovit Sharma And Ors Vs State (Gnct Of Delhi) And Anr.
Delhi High Court · (2026) 05 DEL CK 0650
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 354, 377, 406, 498A
High Courts12 May 2026Disposed Of
Neeraj Bhalla & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 287, 288, 304A
High Courts12 May 2026Disposed Of
Anshul Gupta Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 354, 354(D), 506
High Courts12 May 2026Disposed Of
Amit Dhawan And Ors Vs State N C T Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts12 May 2026Dismissed
Javed Ahmed Azmi Vs State And Ors
Delhi High Court · (2026) 05 DEL CK 0646
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 311Indian Penal Code, 1860- Section 408, 420
High Courts12 May 2026Disposed Of
Aatif Khan & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0645
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts12 May 2026Dismissed
M/s Rail Autocom Technologies Private Limited Vs Union Of India, Minstry Of Railways & Anr
Delhi High Court · (2026) 05 DEL CK 0626
Constitution of India, 1950- Article 14, 226
High Courts12 May 2026Dismissed
Rajan Vs State
Delhi High Court · (2026) 05 DEL CK 0611
Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 342, 376(2)(g), 506
High Courts11 May 2026
New India Timber Store Vs HSK Infra Pvt. Ltd. & Ors.
Delhi High Court · (2026) 05 DEL CK 2224
Code of Civil Procedure, 1908-Section 47, Order XXI, 151Companies Act, 2013
High Courts11 May 2026
Ramesh Chand Gupta & Ors. Vs Rama Kant Sahu & Ors.
Delhi High Court · 2024 INSC 884
Code of Civil Procedure, 1908-Order XLI Rule 1, Sections 96, 151, VII Rule 11, VII Rule 11(d), 14 Rule 5Limitation Act, 1963-Article 54, Section 18
High Courts11 May 2026
Aparna Bhattacharya Vs NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2407
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 202, 202(1)Indian Penal Code, 1860-Sections 182, 192, 193, 465, 469, 354, 120-B, 499 and 500
High Courts11 May 2026
Smt. Kamlesh & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2490
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts11 May 2026
Sunil Rustagi Vs Siddharht Jain & Ors.
Delhi High Court · (2026) 05 DEL CK 2496
CPC-Order IX Rule 13, V Rule 20, V Rule 17Specific Relief Act, 1963-Section 10
High Courts11 May 2026
Surjeet Kaur & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2497
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A