High Courts11 May 2026Allowed
Hemant Pasrija & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2068
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 157 of 5,824
High Courts11 May 2026
Joginder Singh Bhati Vs State & Anr.
Delhi High Court · (2026) 05 DEL CK 2069
Indian Penal Code-Sections 420/406/120B/506/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 May 2026Disposed Of
Mrs. Khushnuma Khan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1799
Constitution of India-Article 21, 226, 32, 136, 142Bombay Municipal Corporation Act, 1888-Sections 312(1), 313(1)(a) and 314Delhi Urban Shelter Improvement Board Act, 2010-Section 2(f)
High Courts11 May 2026Disposed Of
Pradeep Kumar Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1801
Right of Persons with Disabilities Act, 2016-Section 2(zc), 2(s), 2(r), Schedule, Schedule IIConstitution of India-Articles 14, 16, and 21, 226
High Courts11 May 2026Dismissed
Food Corporation Of India Vs Ace Integrated Solutions & Ors.
Delhi High Court · (2026) 05 DEL CK 1802
Micro, Small and Medium Enterprises Development Act, 2006-Section 18(3), 18, 8
High Courts11 May 2026Disposed Of
Ms Praveen Jain And Sons Vs Delhi Pollution Control Committee & Ors.
Delhi High Court · (2026) 05 DEL CK 1803
Constitution of India-Article 226
High Courts11 May 2026Dismissed
Anuj Goyal Vs NBCC (India) Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 1804
Constitution of India-Article 14
High Courts11 May 2026Disposed Of
Kamlesh Mehta Vs Table Tennis Federation Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1805
Constitution of India-Article 226, 141948 Act-Sections 164 and 165
High Courts11 May 2026Disposed Of
Prakash Rani Vs Mrs. Poonam Sethi & Anr.
Delhi High Court · (2026) 05 DEL CK 1825
Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22, 22(3)Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 3Constitution of India-Article 227, 226 and 227
High Courts11 May 2026Disposed Of
Sarita Pandey Global Foundation Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1826
Public Trusts Act, 1882
High Courts11 May 2026Disposed Of
M/S Sapphire Media Limited Vs NBCC Services Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 1853
High Courts11 May 2026Dismissed
Arti Srivastava Vs The Assistant Controller Of Patents
Delhi High Court · (2026) 05 DEL CK 1871
Patents Act, 1970-Section 2(1)(ja), 10(4)(a), 10(4), 2(1)(j), 10, 10(4)(b), 10(5)
High Courts11 May 2026Disposed Of
Mr Narender Kumar Vs M/S Sehgal Transport Service Pvt Ltd
Delhi High Court · (2026) 05 DEL CK 1735
Payment of Wages Act, 1936
High Courts11 May 2026Disposed Of
Nardev Singh Drall Vs M/s The Statesman Ltd
Delhi High Court · (2026) 05 DEL CK 1736
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955-Section 17(1)
High Courts11 May 2026Disposed Of
Delhi Metro Rail Corporation Ltd. Vs M/S Garuda Urban Remedies Ltd. & Ors.
Delhi High Court · (2026) 05 DEL CK 1739
Arbitration and Conciliation Act, 1996-Section 17
High Courts11 May 2026
Hitendra Singh Vs Abhilasha Singh
Delhi High Court · (2026) 05 DEL CK 1741
Contempt of Courts Act, 1971-Section 2(b), 12
High Courts11 May 2026Allowed
Staff Selection Commission Vs Hari Mohan Sharma
Delhi High Court · (2026) 05 DEL CK 0625
Constitution of India, 1950- Article 14
High Courts11 May 2026Allowed
Amit Alias Malta Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0624
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(2)
High Courts11 May 2026Allowed
Md Ishteyak & Ors Vs State Of Nct Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0623
Indian Penal Code, 1860- Section 34, 498A
High Courts11 May 2026Allowed
Ajay Gupta And Ors Vs State Government Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0622
Indian Penal Code, 1860- Section 34, 406, 498A