High Courts31 Oct 2023Disposed Of
Inspector Pawan Kumar Vs State Through Sho Ps Nihal Vihar
Delhi High Court · (2023) 10 DEL CK 3990
Code of Criminal Procedure, 1973-Section 397, 482Indian Penal Code, 1860-Sections 302, 201, 34
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,557 of 6,778
High Courts31 Oct 2023Disposed Of
Gopi Nisha Mallah Vs State Of NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3991
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Delhi Prison Rules, 2018-Rules 1197, 1200
High Courts31 Oct 2023Disposed Of
Deepali Chhabra Vs State & Anr.
Delhi High Court · (2023) 10 DEL CK 3992
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 420, 34
High Courts31 Oct 2023Disposed Of
M/S Tirath Ram Naresh Kumar & Ors. Vs Canara Bank
Delhi High Court · (2023) 10 DEL CK 4042
Recovery of Debts and Bankruptcy Act, 1993-Section 20, 21, 19
High Courts31 Oct 2023Dismissed
Union Of India & Anr. Vs The Draughtsmens Cartographic Association Survey Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 4062
High Courts31 Oct 2023Allowed
Govt Of NCT Of Delhi & Ors. Vs Pooja Devi
Delhi High Court · (2023) 10 DEL CK 4064
Constitution of India-Article 141
High Courts31 Oct 2023Dismissed
Ramakrishna Dutta Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4065
Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rule 11(vi), 11(ix), 11, 14, 27Central Civil Service (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Government Accounts (Receipts and Payments) Rules, 1983-Rule 66, 67, 68
High Courts31 Oct 2023Dismissed
Chander Has Vs UOI & Anr.
Delhi High Court · (2023) 10 DEL CK 4068
The Rural Postal Service Regulation-Rule 134(II) & (IV)Postal (Conduct & Service) Rules, 2001-Rule 21Post Office Regulation-Rule 145(3)(11)
High Courts31 Oct 2023Dismissed
Govind Krishna Dixit Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4069
CCS (Conduct) Rules 1969-Rule 3(1)
High Courts31 Oct 2023Disposed Of
Municipal Corporation Of Delhi Vs Ms Sakshi Shedha
Delhi High Court · (2023) 10 DEL CK 4070
High Courts31 Oct 2023Dismissed
Union Of India & Ors. Vs Bishamber Dayal
Delhi High Court · (2023) 10 DEL CK 4071
High Courts31 Oct 2023Dismissed
Vasudev Garg & Ors. Vs Embassy Commercial Projects (Whitefield) Private Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 4074
Arbitration and Conciliation Act-Section 9, 11, 20(1)CPC-Section 20(c), 20
High Courts31 Oct 2023Dismissed
Hemendra Kumar Tiwari Vs Bharat Sanchar Nigam Limited & Anr.
Delhi High Court · (2023) 10 DEL CK 4075
High Courts31 Oct 2023Dismissed
Shanti Prasad & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4076
Constitution of India-Articles 14, 16Regularization Rules, 2011
High Courts31 Oct 2023Disposed Of
Sunil Sirohi Vs Shashi Sirohi
Delhi High Court · (2023) 10 DEL CK 4080
CPC-Order 32
High Courts31 Oct 2023Disposed Of
Commr.Of Income Tax, Central-II Vs Amarjit Singh Bakshi (HUF)
Delhi High Court · (2023) 10 DEL CK 4087
Income Tax Act, 1961-Section 158BD, 158BC, 132(4), 132(4A), 132, 132(1), 132A, 148, Chapter XIV BIncome Tax Assessment Act, 1936(Cth)
High Courts31 Oct 2023Dismissed
Commissioner Of Police & Ors. Vs Harinder Singh
Delhi High Court · (2023) 10 DEL CK 4097
IPC-Sections 452, 323, 506Cr.P.C.-Section 482Delhi Police (Promotion and Confirmation) Rules, 1980-Rule 19(ii)
High Courts31 Oct 2023Disposed Of
Shabeer Ahmad Bhat Vs Sushil Kumar Pathak
Delhi High Court · (2023) 10 DEL CK 4100
High Courts31 Oct 2023Allowed
Sanjeev Srivastava & Anr. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 4101
Code of Criminal Procedure, 1973-Section 482, 82, 320, 357, 357(5), 359, 421, 421(3), 431Indian Penal Code, 1860-Section 174ANegotiable Instruments Act, 1881-Section 138, 147
High Courts31 Oct 2023Disposed Of
Shivanand Jain & Anr Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 0133
Constitution of India, 1950 — Article 227Consumer Protection Act, 2019 — Section 38(7)