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Delhi High Court judgments

1,35,544 judgments · page 1,555 of 6,778

High Courts31 Oct 2023Disposed Of

V.C. Jain Vs State Bank Of India

Delhi High Court · (2023) 10 DEL CK 4109

SBI Officers Service Rules, 1992-Rule 67(j), 67(f), 67, 68(7)(ii), 68A(7)(i), 68A(8)(i), 68A(8)(ii), 69Prevention of Corruption Act, 1988-Section 7Banking Regulation Act, 1949-Section 10(1)(b)(i)
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High Courts31 Oct 2023Dismissed

Ajay Kumar Vs The State NCT Of Delhi

Delhi High Court · (2023) 10 DEL CK 3590

Indian Penal Code, 1860-Section 376, 306, 302Code of Criminal Procedure, 1973-Section 31, 31(2), 122, 427, 427(1), 427(2), 482Customs Act
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High Courts31 Oct 2023Disposed Of

Gaurav Mehta Vs Narcotics Control Bureau

Delhi High Court · (2023) 10 DEL CK 3587

Code of Criminal Procedure, 1973-Section 439, 482, 161, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 21(c), 23, 29, 67, 57, 37Constitution of India-Article 21
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