COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,553 of 6,778

High Courts01 Nov 2023Dismissed

Deco Industries (India) Vs JM Financial Assets Reconstruction Company Ltd & Ors.

Delhi High Court · (2023) 11 DEL CK 3177

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 5, 5(3)Security Interest (Enforcement) Rules, 2002-Rules 8, 9

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High Courts01 Nov 2023Disposed Of

Association Of Diplomat Of National Board Doctors & Anr. Vs National Medical Commission & Ors.

Delhi High Court · (2023) 11 DEL CK 3186

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High Courts01 Nov 2023Dismissed

Sandeep Gupta Vs Hindustan Antibiotics Ltd

Delhi High Court · (2023) 11 DEL CK 3205

Industrial Disputes Act

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High Courts01 Nov 2023Dismissed

RS Bhasin Vs M/s Hindustan Antibiotics Ltd.

Delhi High Court · (2023) 11 DEL CK 3208

Industrial Disputes Act

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High Courts01 Nov 2023Disposed Of

Court On Its Own Motion Vs Kendriya Vidyalaya Sangathan & Ors.

Delhi High Court · (2023) 11 DEL CK 3209

Rights of Persons with Disabilities Act, 2016-Section 2(f), 16, 17, 33, 34Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 32, 33

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High Courts01 Nov 2023Dismissed

Delhi Transport Corporation Vs Rameshwar Dayal (Deceased) Through LRS

Delhi High Court · (2023) 11 DEL CK 3210

Industrial Disputes Act, 1947-Section 33(2)(b), 10Constitution of India-Article 226, 227Standing Orders of DRTA-Section 4(11), 19(h), 19(m)

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High Courts01 Nov 2023Allowed

Indraprastha Power Generation Co Ltd Vs Bijender Singh Meena & Anr.

Delhi High Court · (2023) 11 DEL CK 3211

Delhi Electricity Reforms Act, 2000Constitution of India-Article 14, 16, 21

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High Courts01 Nov 2023Allowed

Sunil Yadav Vs Aruna Asaf Ali Government Hospital & Anr.

Delhi High Court · (2023) 11 DEL CK 3212

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High Courts01 Nov 2023Dismissed

Punjab National Bank & Ors. Vs Sudhir Kumar Mehrotra

Delhi High Court · (2023) 11 DEL CK 3213

Punjab National Bank (Officers) Service Regulations, 1979-Regulation 19Punjab National Bank (Employees) Pension Regulations, 1995-Regulation 32, 33

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High Courts01 Nov 2023Dismissed

Riddhima Singh Through Her Father Shailendra Kumar Singh Vs Central Board Of Secondary Education Through Its Chairman & Ors.

Delhi High Court · (2023) 11 DEL CK 3215

Constitution of India-Article 226, 226(2), 227RTE Act

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High Courts01 Nov 2023Dismissed

Principal Commissioner Of Income Tax Delhi-1 Vs M/s Chrys Capital Investment Advisors (India) Pvt. Ltd.

Delhi High Court · (2023) 11 DEL CK 3230

Income Tax Act, 1961-Section 260A, 92C, 143(3), 144CIncome Tax Rules, 1962-Rule 108, 10B(2)

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High Courts01 Nov 2023Dismissed

Nawal Kishor Vs Union Of India & Anr.

Delhi High Court · (2023) 11 DEL CK 3307

Central Civil Services (Extra Ordinary Pension) Rules, 1939-Paragraph 5-A, Clause 3A, Rule 9, 9(2), 9(3), 9-A, 3-A, 3-A(1)(a), 3-A(1)(b), 3-A(2), 3(2), 6CCS (Pension) Rules

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High Courts01 Nov 2023Dismissed

Rishi Sehdev Vs South Delhi Municipal Corporation of Delhi & Anr.

Delhi High Court · (2023) 11 DEL CK 3300

Constitution of India-Article 226Ancient Monuments and Archaeological Sites and Remains Act, 1958Ancient Monuments and Archaeological Sites and Remains (Amendment and Validation) Act, 2010-Section 20C(1)

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High Courts01 Nov 2023Dismissed

Mr Ishwar Chand Saini & Anr. Vs Delhi Development Authority

Delhi High Court · (2023) 11 DEL CK 3299

Constitution of India-Article 226Delhi Municipal Corporation Act, 1957-Section 126, 507Delhi Development Act, 1957-Section 30, 22(i)

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High Courts01 Nov 2023

Anni Shokeen Vs Delhi Development Authority & Ors.

Delhi High Court · (2023) 11 DEL CK 3297

Constitution of India-Article 226/227, 226, 19(1)(g)

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High Courts01 Nov 2023

Bhumi Chatter Singh Rachhoya Vs Vice Chairman, DDA & Ors.

Delhi High Court · (2023) 11 DEL CK 3296

Constitution of India-Article 226Delhi Development Act, 1957-Section 30(1), 12(1)

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High Courts01 Nov 2023Dismissed

ITW GSE APS & Anr. Vs Dabico Airport Solutions Pvt Ltd & Ors.

Delhi High Court · (2023) 11 DEL CK 3327

Code of Civil Procedure, 1908-Order XXVI Rule 4, XXVI Rule 9, XXVI Rule 10, XXVI Rule 10A, XI Rule 2, XI Rule 3(2), XI Rule 5(4)Commercial Courts Act, 2015High Court of Delhi Rules Governing Patent Suits, 2022-Rule 5(1), 5(3)

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High Courts01 Nov 2023Disposed Of

Sabhyasachi Gorai Vs Aveenshi International Private Limited & Anr.

Delhi High Court · (2023) 11 DEL CK 3283

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High Courts01 Nov 2023Disposed Of

Pawan Kumar & Anr. Vs State Of N.C.T. Of Delhi & Anr.

Delhi High Court · (2023) 11 DEL CK 3342

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 406, 420, 506, 34

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High Courts01 Nov 2023Dismissed

Shiv Shankar Gupta Vs Muncipal Corporation Delhi & Ors.

Delhi High Court · (2023) 11 DEL CK 3352

Street Vendors Act, 2014-Section 21, 8Constitution of India, 1950-Article 226

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