COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,552 of 6,778

High Courts02 Nov 2023Allowed

M/s. Khandwala Finstock Private Limited Vs Union Of India & Ors.

Delhi High Court · (2023) 11 DEL CK 3607

Customs Tariff Act, 1975-CTH 7114 1910, CTH 7118 9000, CTH 7118 1000, First ScheduleCustoms Act, 1962-Section 25(1), 111(b), 2(32), 151A, 35EForeign Trade (Development and Regulation) Act, 1992-Section 3(2), 11(2)

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High Courts02 Nov 2023

Pankaj Ravjibhai Patel Trading As Rakesh Pharmaceuticals Vs SSS Pharmachem Pvt. Ltd.

Delhi High Court · (2023) 11 DEL CK 3601

Commercial Courts Act, 2015-Section 2(1)(c)(xvii), 2(1)(c)(xvi), 2(c), 2(1)(c), 2(i), 12, 12(1)(d), 21Court Fee Act, 1870-Section 7, 7(iv), 11Suits Valuation Act, 1977-Section 8, 9

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High Courts02 Nov 2023

M/S-Saini Cargo Vs Indian Oil Corporation Ltd. & Anr.

Delhi High Court · (2023) 11 DEL CK 3062

Constitution of India-Article 226, 12IPC-Section 407, 408, 420, 468, 471

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High Courts02 Nov 2023Disposed Of

FTA HSRP Solutions Pvt. Ltd. Vs Punjab National Bank

Delhi High Court · (2023) 11 DEL CK 3057

Cr.P.C.-Section 102

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High Courts02 Nov 2023

New Balance Athletics Inc @APPELLANT @Has New Balance Immigration Private Limited

Delhi High Court · (2023) 11 DEL CK 0231

Trade Marks Act, 1999 — Section 11(6)

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High Courts02 Nov 2023Disposed Of

Paramjit Kaur Vs State Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 11 DEL CK 0124

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High Courts02 Nov 2023Disposed Of

Anju Das Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2023) 11 DEL CK 0123

Indian Penal Code, 1860 — Section 363

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High Courts02 Nov 2023Disposed Of

FTA HSRP Solutions Pvt. Ltd. Vs Punjab National Bank

Delhi High Court · (2023) 11 DEL CK 0042

Code Of Criminal Procedure, 1973 — Section 102

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High Courts02 Nov 2023Disposed Of

Uttim Lal Singh Vs Uoi And Others

Delhi High Court · (2023) 11 DEL CK 0041

Code Of Criminal Procedure, 1973 — Section 82

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High Courts02 Nov 2023

National Projects Constructions Corporation Ltd. (NPCC) Vs M/S Aac India Pvt. Ltd.

Delhi High Court · (2023) 11 DEL CK 0037

Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3), 37Commercial Courts Act, 2015 — Section 13(1A)Indian Contract Act, 1872 — Section 74

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High Courts02 Nov 2023