High Courts03 Nov 2023Dismissed
Mohamed Anwar Vs National Testing Agency & Anr
Delhi High Court · (2023) 11 DEL CK 0012
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,550 of 6,778
High Courts03 Nov 2023
Intercontinental Great Brands Llc Vs Parle Product Private Limited
Delhi High Court · (2023) 11 DEL CK 0011
Trade Marks Act, 1999 — Section 30(2)(e), 47(1)(b), 124, 124(1), 124(1)(ii), 124(1)(b)
High Courts03 Nov 2023Allowed
Anr International Private Limited Vs Mahavir Singhal & Ors.
Delhi High Court · (2023) 11 DEL CK 0010
Arbitration and Conciliation Act, 1996 — Section 7(4), 8, 11, 12, 21, 37Commercial Courts Act, 2015 — Section 12A
High Courts03 Nov 2023Disposed Of
Sadhana Sandhu & Anr. Vs Supreme Court Bar Association Multi-State Co-Operative Group Housing Socieity Ltd. & Ors.
Delhi High Court · (2023) 11 DEL CK 0009
Constitution of India, 1950 — Article 226, 243ZLMulti- State Co-operative Societies Rules, 2002 — Rule 19, 20Multi-State Co-operative Societies (Amendment) Act, 2023 — Section 17, 45, 45I, 45J, 45K(1), 45(5), 45(6)
High Courts03 Nov 2023Dismissed
Satya Pal Vs Chairman Cum Managing Director, Delhi Transport Corporation
Delhi High Court · (2023) 11 DEL CK 0008
Code of Civil Procedure, 1908 — Order 47 Rule 1Central Civil Services (Pension) Rules, 1972 — Rule 3(1)(q), 13, 21, 49, 49(3)Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(f), 22(3)(i)
High Courts02 Nov 2023Dismissed
Harsh Goyal Vs Niraj Goyal
Delhi High Court · (2023) 11 DEL CK 3074
Civil Procedure Code, 1908-Order VI Rule 17, 6 Rule 17, I Rule 10, I Rule 7Constitution of India-Article 227
High Courts02 Nov 2023Disposed Of
Nathu Ram & Anr. Vs Vinod Kumar & Ors.
Delhi High Court · (2023) 11 DEL CK 3075
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, 43 Rule 1Hindu Succession Act, 1956-Section 30
High Courts02 Nov 2023Disposed Of
Mohd.Arif Vs Amit Chaudhary & Anr.
Delhi High Court · (2023) 11 DEL CK 3066
Constitution of India-Article 227Civil Procedure Code, 1908-Order VIII Rule 1A (3), Section 151Delhi Rent Control Act, 1958-Section 14 (1) (e)
High Courts02 Nov 2023Disposed Of
Hari Singh Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3146
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Anti Hijacking Act, 1982-Section 4
High Courts02 Nov 2023Disposed Of
Ashok Agarwal Vs UOI & Ors
Delhi High Court · (2023) 11 DEL CK 3214
Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 (No. 25 of 2013)Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993Contract Labour (Prohibition and Regulation Act), 1970
High Courts02 Nov 2023Disposed Of
A. V. Workshop Limited Vs Balbir Singh Bisht
Delhi High Court · (2023) 11 DEL CK 3216
Industrial Disputes Act, 1947-Section 10(4A), 2(s), 25F(a) & (b)
High Courts02 Nov 2023Disposed Of
Boom Agro India Pvt Ltd & Anr. Vs Reserve Bank Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3219
Constitution of India-Article 14Master Directions on Frauds-Clause 8.12.1
High Courts02 Nov 2023Dismissed
Pr. Commissioner Of Income Tax- 2 Vs M/s Clix Finance India Pvt. Ltd. (Formerly Known As Ge Capital Services India Ltd.)
Delhi High Court · (2023) 11 DEL CK 3227
Income Tax Act-Section 14AIncome Tax Rules-Rule 8DSales of Goods Act
High Courts02 Nov 2023Allowed
National Projects Constructions Corporation Ltd. (NPCC) Vs M/s. AAC India Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3247
Arbitration and Conciliation Act, 1996-Sections 8, 9, 16, 17, 33, 34, 37, 75, 81Commercial Courts Act, 2015-Section 13(1A)Companies Act, 1956
High Courts02 Nov 2023Disposed Of
Surender Kumar & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3312
Constitution of India-Article 14, 16, 19, 21, 315-323, 320Delhi Municipal Corporation Act, 1957Rajasthan Medical (Collegiate Branch) Rules, 1962-Rule 8(A), 11(A)
High Courts02 Nov 2023Disposed Of
Parmanand Vs GNCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3314
Civil Procedure Code, 1860-Order 47 Rule 1Administrative Tribunal Act, 1985-Section 22 (3)(f)
High Courts02 Nov 2023Dismissed
Sh. Vijay Pingolia Vs Smt. Pooja Pingolia
Delhi High Court · (2023) 11 DEL CK 3317
Hindu Marriage Act-Section 24
High Courts02 Nov 2023Dismissed
Harishankar Upadhyay & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3298
Code of Civil Procedure, 1908-Section 151Constitution of India-Article 226
High Courts02 Nov 2023Disposed Of
National Insurance Co. Ltd. Vs Ravi Prakash Mishra & Anr.
Delhi High Court · (2023) 11 DEL CK 3346
Motor Vehicles Act, 1988-Section 147(1), 147(2), 147(5), 149(2), 163-A, 166, Chapter XI, Chapter IX, Second ScheduleWorkmen’s Compensation Act, 1923
High Courts02 Nov 2023Disposed Of
Delhi Development Authority Vs M/s. Gupta And Co. & Anr.
Delhi High Court · (2023) 11 DEL CK 3395
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 9, 37, 42Commercial Courts Act, 2015-Section 13(1)(A), 12, 12(2), 3(1)Delhi High Court (Amendment) Act, 2015-Section 4