High Courts02 Nov 2023Allowed
Shiv Nath Thakur Vs Nutan Thakur
Delhi High Court · (2023) 11 DEL CK 3358
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)Protection of Women from Domestic Violence Act, 2005-Section 31, 12
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,551 of 6,778
High Courts02 Nov 2023Disposed Of
Kumud Grover Vs Sanjay Grover
Delhi High Court · (2023) 11 DEL CK 3397
Court Fees Act, 1890
High Courts02 Nov 2023Disposed Of
Sh. Narender Jain Vs Sh. Chander Mohan Bajaj & Anr.
Delhi High Court · (2023) 11 DEL CK 3399
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151, 16
High Courts02 Nov 2023Allowed
New Balance Athletics Inc. Vs New Balance Immigration Private Limited
Delhi High Court · (2023) 11 DEL CK 3419
Trade Marks Act, 1999-Section 11(6)
High Courts02 Nov 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3356
High Courts02 Nov 2023
Anjana Gosain Vs Government Of NCT & Anr.
Delhi High Court · (2023) 11 DEL CK 3421
High Courts02 Nov 2023Disposed Of
The PR Commissioner Of Income Tax - 15 Vs Jasjit Singh
Delhi High Court · (2023) 11 DEL CK 3447
Income Tax Act, 1961-Section 199, 199(1), 199(3), 205, 190, 191, 192, 192(1A), 193, 194, 194A, 194B, 194BB, 194C, 194D, 194DA, 194E, 194LB, 194LC, 194LD, 195, 196A to 196D, 198, 201, 201(1A), 201(2), 202, 221, 233, 234, 271C, 273B, 276B, 278AA, Chapter XVII, Chapter VII-BTaxation Laws (Amendment) Act, 1970Direct Tax Laws (Amendment) Act, 1987
High Courts02 Nov 2023Disposed Of
Principal Commisioner Of Income Tax -7 Vs M/S Shivaii Industries Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3449
Income-tax Act, 1961-Section 201(1), first proviso to Section 201(1), 201, first proviso to Section 201, 40(a)(ia), second proviso to Section 40(a)(ia), 139, 194J, 271C, Chapter XVII-BFinance Act, 2012Finance Act, 2019
High Courts02 Nov 2023Disposed Of
Jitender Singh Vs Union Of India Through Secretary MHA & Anr.
Delhi High Court · (2023) 11 DEL CK 3487
High Courts02 Nov 2023Dismissed
Sudhanshu Kumar (ACIO II Executive) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3488
High Courts02 Nov 2023Disposed Of
Anju Das Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3522
IPC-Section 363
High Courts02 Nov 2023Disposed Of
Paramjit Kaur Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3523
High Courts02 Nov 2023Disposed Of
Simran Vs State Govt. Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3524
IPC-Section 363
High Courts02 Nov 2023Disposed Of
Shobha Dixit Vs Commisssioner Of Police & Ors.
Delhi High Court · (2023) 11 DEL CK 3526
IPC-Section 363
High Courts02 Nov 2023Disposed Of
Seema Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3528
High Courts02 Nov 2023Disposed Of
Laxmi Vs State (N.C.T Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3531
IPC-Section 363
High Courts02 Nov 2023Dismissed
Vinay Kumar Upadhyay Vs Life Insurance Corporation Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3532
Constitution of India-Article 226Life Insurance Corporation of India (Agents) Regulations, 2017-Regulation 9, 15, 16, 19
High Courts02 Nov 2023Dismissed
Noritsu India Private Limited Vs Mrs. Hasina Kareem
Delhi High Court · (2023) 11 DEL CK 3537
High Courts02 Nov 2023Allowed
Uttim Lal Singh Vs UOI & Ors.
Delhi High Court · (2023) 11 DEL CK 3538
Cr.P.C-Section 82
High Courts02 Nov 2023
Deepa Chandok Vs The Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 3540
Consumer Protection Act 2019Constitution of IndiaLimitation Act-Section 14