High Courts03 Nov 2023Disposed Of

Minor L Thr Guardian J Vs State & Anr.

Delhi High Court · (2023) 11 DEL CK 0039

Constitution of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 482Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2), 3(2C), 3(2D), 3(2)(b)
High Courts03 Nov 2023Disposed Of

Rajeev Jhawar Vs Central Bureau Of Investigation

Delhi High Court · (2023) 11 DEL CK 0038

Code Of Criminal Procedure, 1973 — Section 41A, 173(8), 482Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 7A, 8, 9, 10, 12, 13(1)(d), 13(2)
High Courts03 Nov 2023Dismissed

Amit Katyal Vs Directorate Of Enforcement

Delhi High Court · (2023) 11 DEL CK 0030

Constitution of India, 1950 — Article 20(3), 32, 226Code Of Criminal Procedure, 1973 — Section 161, 164, 167, 438, 482Indian Penal Code, 1860 — Section 120B, 193, 228
High Courts03 Nov 2023Disposed Of

Mohd Nasim Vs State

Delhi High Court · (2023) 11 DEL CK 0029

Code Of Criminal Procedure, 1973 — Section 207, 251, 281, 313, 397, 401, 482Indian Penal Code, 1860 — Section 279, 304A, 337Evidence Act, 1872 — Section 134
High Courts03 Nov 2023Dismissed

Sapna Vs Sub-Registrar-IIA & Ors.

Delhi High Court · (2023) 11 DEL CK 0015

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 193, 467, 471Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts03 Nov 2023Dismissed

Pooja V . Shah Vs Bank Of India

Delhi High Court · (2023) 11 DEL CK 0014

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(8), 20, 20(1), 20(1)Customs Act, 1962 — Section 114A