COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,548 of 6,778

High Courts03 Nov 2023Dismissed

National Highways Authority Of India Vs M/s. IRB Ahmedabad Ahmedabad Vadodara Super Express Tollways Private Limited

Delhi High Court · (2023) 11 DEL CK 3543

Constitution of India-Article 227, 226Code of Civil Procedure, 1908-Section 19(4)Indian Evidence Act, 1872

High Courts03 Nov 2023Disposed Of

Juniper Hotels Private Limited Vs Delhi Electricity Regulatory Commission & Anr.

Delhi High Court · (2023) 11 DEL CK 3551

Delhi Electricity Regulatory Commission (Renewable Purchase Obligation and Renewable Energy Certificate Framework Implementation) Regulations, 2021-Regulation 2(16), 4Delhi Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2005-Regulations 12, 17Electricity Act, 2003-Sections 3, 61, 61(h), 62, 63, 66, 86, 86(1)(e) and 181

High Courts03 Nov 2023Dismissed

Mohamed Anwar Vs National Testing Agency & Anr.

Delhi High Court · (2023) 11 DEL CK 3558

High Courts03 Nov 2023Dismissed

Satya Pal Vs Chairman Cum Managing Director, Delhi Transport Corporation

Delhi High Court · (2023) 11 DEL CK 3586

CCS (Pension) Rules, 1972-Rule 49, 49(3), 3(1)(q), 21, 13Administrative Tribunal Act-Section 22, 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1

High Courts03 Nov 2023

ANR International Private Limited Vs Mahavir Singhal & Ors.

Delhi High Court · (2023) 11 DEL CK 3587

Arbitration and Conciliation Act, 1996-Section 8, 8(1), 8(2), 8(3), 21, 7(4), 37, 34, 11, 12, Fourth ScheduleCommercial Courts Act, 2015-Section 12APublic Premises (Eviction of Unauthorised Occupants) Act, 1971

High Courts03 Nov 2023Disposed Of

Sadhana Sandhu & Anr. Vs Supreme Court Bar Association Multi-State Co-Operative Group Housing Socieity Ltd. & Ors.

Delhi High Court · (2023) 11 DEL CK 3588

Multi State Cooperative Society Act, 2002-Sections 45, 45(5), 45(6), 49, 52, 84(5), 122, 123, 123(1)Multi-State Co-operative Societies (Amendment) Act, 2023-Section 17, 45, 45(J), 45-I, 45K(1)Constitution of India-Article 226, 243ZL, 243ZK

High Courts03 Nov 2023Dismissed

Pooja V . Shah Vs Bank Of India

Delhi High Court · (2023) 11 DEL CK 3061

Right to Information Act, 2005-Section 20, 20(1), 20(2), 19(8), 7(1)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Customs Act, 1962-Section 114A

High Courts03 Nov 2023Disposed Of

Central Bank Of India Vs Smt Shakuntala Devi & Anr.

Delhi High Court · (2023) 11 DEL CK 3059

Constitution of India-Article 226Rights of Persons with Disabilities Act, 2016-Section 2(r), 75, 76, SchedulePersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995

High Courts03 Nov 2023Disposed Of

Sapna Vs State Of GNCT Delhi & Ors.

Delhi High Court · (2023) 11 DEL CK 3055

IPC-Section 463Cr.P.C.-Section 164

High Courts03 Nov 2023Dismissed

H.P. Cotton Textile Mills Ltd Vs The Oriental Insurance Company Limited

Delhi High Court · (2023) 11 DEL CK 3047

A&C Act-Section 36, 31A

High Courts03 Nov 2023Dismissed

TPF Engineering Pvt Ltd & Anr. @APPELLANT @Has National Highways Logistics Management Limited & Anr.

Delhi High Court · (2023) 11 DEL CK 0229

Constitution of India, 1950 — Article 14, 136, 226Companies Act, 1956 — Section 2(76)

High Courts03 Nov 2023Dismissed

Abba Consultants Private Limited @APPELLANT @Has Insolvency And Bankruptcy Board Of India & Ors

Delhi High Court · (2023) 11 DEL CK 0228

Constitution of India, 1950 — Article 226Insolvency and Bankruptcy Code, 2016 — Section 196, 217, 240

High Courts03 Nov 2023Disposed Of

Juniper Hotels Private Limited @APPELLANT @Has Delhi Electricity Regulatory Commission And Anr

Delhi High Court · (2023) 11 DEL CK 0227

Electricity Act, 2003 — Section 61(h), 62, 63, 66, 86(1)(e), 181Delhi Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2005 — Regulation 12, 17

High Courts03 Nov 2023Disposed Of

Kanti Commercials Pvt. Ltd. Vs Commissioner Of Income Tax

Delhi High Court · (2023) 11 DEL CK 0114

Income Tax Act, 1961 — Section 68

High Courts03 Nov 2023Disposed Of

Sabiha Parveen Vs Government Of Nct Of Delhi & Ors

Delhi High Court · (2023) 11 DEL CK 0113

Constitution of India, 1950 — Article 32, 226

High Courts03 Nov 2023Dismissed

M/S Rajender Jaina Tower (P) Ltd. Vs Delhi Development Authority & Anr.

Delhi High Court · (2023) 11 DEL CK 0112

Indian Penal Code, 1860 — Section 191, 192, 193

High Courts03 Nov 2023Disposed Of

Kanika Gupta Minor Through Guardian And Father Shri Amit Gupta Vs Union Of India & Ors

Delhi High Court · (2023) 11 DEL CK 0111

Constitution of India, 1950 — Article 226

High Courts03 Nov 2023Disposed Of

Jitender Shokeen Vs Hitender Kumar Shokeen & Ors.

Delhi High Court · (2023) 11 DEL CK 0110

Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 3

High Courts03 Nov 2023

Ashok Kumar Vs Satyawati

Delhi High Court · (2023) 11 DEL CK 0109

High Courts03 Nov 2023Dismissed

Sanjeev Malik Vs Amarjit Kaur & Ors

Delhi High Court · (2023) 11 DEL CK 0108