COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,558 of 6,778

High Courts31 Oct 2023Dismissed

Commissioner Of Police And Ors Vs Harinder Singh

Delhi High Court · (2023) 10 DEL CK 0132

Constitution of India, 1950 — Article 14Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 19, 19(ii)Code of Criminal Procedure, 1973 — Section 482

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High Courts31 Oct 2023Dismissed

Govind Krishna Dixit Vs Union Of India & Ors

Delhi High Court · (2023) 10 DEL CK 0131

Central Civil Services (Conduct) Rules, 1969 — Rule 3(1)

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High Courts31 Oct 2023Dismissed

Shanti Prasad & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 0130

Constitution of India, 1950 — Article 14, 16

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High Courts31 Oct 2023Dismissed

Chander Has Vs UOI & Anr.

Delhi High Court · (2023) 10 DEL CK 0129

GDS (Conduct & Employment) Rules, 2001 — Rule 18

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High Courts31 Oct 2023Disposed Of

HC/DVR Mahesh Yadav And 246 Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 0128

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High Courts31 Oct 2023Dismissed

Naresh Sharma Vs Union Of India And Ors

Delhi High Court · (2023) 10 DEL CK 0127

Constitution of India, 1950 — Article 14, 19Contempt of Courts Act, 1971 — Section 16Indian Penal Code, 1860 — Section 124A, 166A(b), 167, 192, 193, 217, 405, 409, 499, 500

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High Courts30 Oct 2023Dismissed

Garima Minda Vs Smt. Rajni Chopra & Ors.

Delhi High Court · (2023) 10 DEL CK 3532

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151

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High Courts30 Oct 2023Disposed Of

Sandeep Patil Vs Mst. Arifa Farooq @ Arifa Haroon & Anr.

Delhi High Court · (2023) 10 DEL CK 3536

Constitution of India-Article 227

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High Courts30 Oct 2023Allowed

Mr Piyush Awasthi Vs M/s God Plus Glass Industry Limited

Delhi High Court · (2023) 10 DEL CK 3537

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High Courts30 Oct 2023Disposed Of

Sunjay Aggarwal Vs Ravi Bhushan & Anr.

Delhi High Court · (2023) 10 DEL CK 3538

Constitution of India-Article 227Code of Civil Procedure, 1908-Order 9 Rule 7

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High Courts30 Oct 2023Disposed Of

Arshad Vs Sh Israr Ahmed @ Thakur

Delhi High Court · (2023) 10 DEL CK 3539

Constitution of India-Article 227CPC-Order VIII Rule 1

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High Courts30 Oct 2023Allowed

Jora Singh Vs Ram Karan

Delhi High Court · (2023) 10 DEL CK 3542

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High Courts30 Oct 2023

Vinod Kumar Vs Manmohan Singh Gandhi (Deceased) Thr Lrs & Anr.

Delhi High Court · (2023) 10 DEL CK 3560

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High Courts30 Oct 2023Dismissed

Union Of India Through Its Dy Ce/C (USBRL Northern Railway) Vs Rani Constructions Pvt Ltd Through Its Director Sh G S Prasad

Delhi High Court · (2023) 10 DEL CK 3601

Limitation Act-Section 5Commercial Courts Act, 2015-Section 13(1A)Arbitration and Conciliation Act, 1996-Section 34, 37

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High Courts30 Oct 2023Disposed Of

Priyanka Saraswat Dev Alias Raksha Vs Deputy Commissioner Of Income Tax & Anr.

Delhi High Court · (2023) 10 DEL CK 3647

Income Tax Act, 1961-Section 144 read with Section 153AConstitution of India-Article 21

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High Courts30 Oct 2023Dismissed

Rajeev Nambiar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3660

Indian Air Force Rules, 1969-Rule 15 (2)(g)(ii)Pension Regulations for the Air Force 1961-Regulation 121Constitution of India-Articles 14, 16

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High Courts30 Oct 2023Allowed

Bhawana Sharma Vs Shyam Sunder Sharma

Delhi High Court · (2023) 10 DEL CK 3667

Hindu Marriage Act, 1955-Section 13(1)(i-a), 9, 23, 13-B(1) and (2)Indian Penal Code-Section 498A/406/34Cr.P.C.-Section 125

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High Courts30 Oct 2023Allowed

Unison Hotels Private Limited Vs Value Line Interiors Private Limited

Delhi High Court · (2023) 10 DEL CK 3668

Arbitration & Conciliation Act, 1996-Section 37(1)(c), 11(6), 40(2), 25(a), 32(2)(c), 34, 34(2)(a)(iii), 34(2)(iii), 37Commercial Courts Act, 2015-Section 13(1)Constitution of India-Article 141

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High Courts30 Oct 2023Dismissed

Harpreet Singh Toni Vs Sukhbir Inder Singh Basra & Ors.

Delhi High Court · (2023) 10 DEL CK 3671

Civil Procedure Code, 1908-Order XLIII Rule 1(R), Proviso to Rule 1 to Order VIII, 9 Rule 7, 7 Rule 11

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High Courts30 Oct 2023Dismissed

Sharda Shah Peshin & Ors. Vs All India Institute Of Medical Sciences & Ors.

Delhi High Court · (2023) 10 DEL CK 3711

CCS (Pension) Rules, 1972-Rule 13

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