High Courts30 Oct 2023Dismissed
Rasid Khan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3683
Constitution of India-Article 226, 16(1), 14
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,559 of 6,778
High Courts30 Oct 2023
Pfizer Inc. & Ors. Vs Lucius Pharmaceuticals & Ors.
Delhi High Court · (2023) 10 DEL CK 3736
Court Fees Act, 1870-Section 16CPC-Order VII Rule 11, Section 151
High Courts30 Oct 2023Disposed Of
Naresh Pahadiya Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3773
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)
High Courts30 Oct 2023Disposed Of
Unity Infosoft Private Limited Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2023) 10 DEL CK 3869
Constitution of India-Article 226Delhi Electricity Supply Code and Performance Standard Regulations, 2007-Regulations 15, 46, 15(ii), 46(iv)
High Courts30 Oct 2023Dismissed
Sachdeva Sons Industries Pvt Ltd. Vs Deputy Registrar Of Trade Marks
Delhi High Court · (2023) 10 DEL CK 3873
Trade Marks Act, 1999-Section 91, 22Tribunals Reforms Act, 2021
High Courts30 Oct 2023
Pr. Commissioner Of Income Tax (Central)-2 Vs Electrical And Electronic India Ltd.
Delhi High Court · (2023) 10 DEL CK 3911
Income Tax Act, 1961-Section 69
High Courts30 Oct 2023Dismissed
Sakh Alam @ Shekh Alam Vs The State (Govt. Of Nct, Delhi) & Anr.
Delhi High Court · (2023) 10 DEL CK 3955
Code of Criminal Procedure-Section 482, 320IPC-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts30 Oct 2023Disposed Of
Intec Export India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4037
Integrated Goods and Service Tax Act, 2017-Section 16Central Goods and Services Tax Act, 2017-Section 54Central Goods and Services Tax Rules, 2017-Rule 96
High Courts30 Oct 2023Disposed Of
Amit Dhaka Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4066
Administrative Tribunals Act, 1985-Section 14
High Courts30 Oct 2023Dismissed
Raj Dev Ram Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4102
High Courts30 Oct 2023Disposed Of
Mohd Sirajuddin Vs State Nct Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 0136
High Courts30 Oct 2023Dismissed
Dharmender Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2023) 10 DEL CK 0135
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts30 Oct 2023Disposed Of
Naresh Pahadiya Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2023) 10 DEL CK 0134
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts25 Oct 2023Dismissed
Mission Save Constitution Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 4014
Constitution of India-Article 19(1), 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d), 19(2), 19(3), 226IPCCrPC-Section 144
High Courts20 Oct 2023Dismissed
Rahul Dilip Shah Vs The Catalyst Trusteeship Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 4107
CPC-Section 151Companies Act, 2013
High Courts20 Oct 2023Allowed
M/S Highways Engineering Consultant Vs National Highways And Infrastructure Development Corporation Limited (NHIDCL) & Anr.
Delhi High Court · (2023) 10 DEL CK 3520
Constitution of India-Article 14
High Courts20 Oct 2023Disposed Of
Sushma Vs Sarbjit Singh Arora & Anr.
Delhi High Court · (2023) 10 DEL CK 3528
Constitution of India-Article 227Transfer of Property Act, 1882-Section 53A, 55 (6) (b)
High Courts20 Oct 2023Disposed Of
Assets Care And Reconstruction Enterprise Ltd Vs M/s Sheena Exports & Ors.
Delhi High Court · (2023) 10 DEL CK 3541
Constitution of India-Article 227
High Courts20 Oct 2023Dismissed
Sh Rajiv Puri Vs Sh Amit Sharma & Ors.
Delhi High Court · (2023) 10 DEL CK 3558