High Courts20 Oct 2023Dismissed
Nathia Devi Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2023) 10 DEL CK 3579
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4, 5, 7, 3-BInterest Act, 1978NDMC Act, 1994-Section 9
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,560 of 6,778
High Courts20 Oct 2023Allowed
Surendra Nayar Vs State & Anr.
Delhi High Court · (2023) 10 DEL CK 3581
Cr.P.C.-Section 482, 173, 164, 161, 156(1), 155(2)IPC-Sections 354, 354A, 376, 328, 354B, 354C, 354DConstitution of India-Article 226
High Courts20 Oct 2023Disposed Of
Reliable Enterprises Vs Commissioner Delhi Goods And Service Tax
Delhi High Court · (2023) 10 DEL CK 3602
Constitution of India-Article 226, 227Central Goods and Services Tax Rules, 2017-Rule 25
High Courts20 Oct 2023Disposed Of
Kordient Ventures Pvt. Ltd. Vs Commissioner, Delhi GST & Ors.
Delhi High Court · (2023) 10 DEL CK 3603
High Courts20 Oct 2023
Vinod Sharma Vs Cholamandalam Investment And Finance Co. Ltd
Delhi High Court · (2023) 10 DEL CK 3607
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 17
High Courts20 Oct 2023Dismissed
Md. Shahid @ Munna Builder Vs State Of NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3613
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 380, 448, 453, 420, 467, 468, 471, 120B, 34, 188, 147, 148, 149, 136, 436, 427
High Courts20 Oct 2023Dismissed
Shashi Kant Gupta Vs State Through Incharge Economic Office Wing Section VII
Delhi High Court · (2023) 10 DEL CK 3615
Code of Criminal Procedure, 1973-Sections 438, 160Indian Penal Code, 1860-Sections 419, 420, 467, 468, 471, 120BConstitution of India-Article 20(3)
High Courts20 Oct 2023
Md. Shahid @ Munna Builder Vs State Of NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3617
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 420, 467, 468, 471, 120B, 34, 380, 448, 453
High Courts20 Oct 2023
Parshant Jain Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 10 DEL CK 3619
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 406, 409, 420, 120B
High Courts20 Oct 2023Dismissed
MS DIC India Ltd Vs Mr Uday Chaudhary & Anr.
Delhi High Court · (2023) 10 DEL CK 3628
Companies Act, 1956Industrial Disputes Act, 1947-Section 33, 33(1), 33A
High Courts20 Oct 2023Disposed Of
Veerendra Kumar Meena Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3659
High Courts20 Oct 2023Disposed Of
Col Sanjeev Thakur Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3663
Army ActArmy Rules and Regulations
High Courts20 Oct 2023Disposed Of
Hargopal Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3665
High Courts20 Oct 2023Disposed Of
Kumari Laxmi Vs Rama Devi & Ors.
Delhi High Court · (2023) 10 DEL CK 3719
Code of Civil Procedure, 1908-Section 10, Order VII Rule 11, 115, 16, XLI Rule 22, 11Hindu Succession Act, 1956-Section 14General Clauses Act
High Courts20 Oct 2023Allowed
Delhi Transport Corporation Vs Mahender Singh
Delhi High Court · (2023) 10 DEL CK 3720
Constitution of India-Article 226Industrial Disputes Act, 1947-Sections 10, 10(1)(c), 10(1)(d), 11-A, 33, 33(1), 33(1)(b), 33(2), 33(2)(b), 33(3), 33AIndustrial Disputes (Appellate Tribunal) Act, 1950-Section 22
High Courts20 Oct 2023Dismissed
Kunal Structure India Pvt Ltd & Ors. Vs Instapower Limited
Delhi High Court · (2023) 10 DEL CK 3685
Code of Civil Procedure, 1908-Section 115, 151, Order VIII Rule 1, VIII Rule 10
High Courts20 Oct 2023
Prof Neeraj Khare Vs Indian Institute Of Technology Iit Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3721
Constitution of India-Articles 226, 227CCS (Pension) Rules, 1972Employees Pension Regulations, 1988-Regulation 3(l)
High Courts20 Oct 2023Dismissed
Champa Devi Vs Vice Chairman, DDA
Delhi High Court · (2023) 10 DEL CK 3684
Constitution of India-Article 215, 21Contempt of Courts Act, 1971-Section 12, 2(b)Code of Civil Procedure
High Courts20 Oct 2023Disposed Of
Pinki Irani Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3754
Penal Code, 1860-Section 170, 384, 386, 388, 419, 420, 506, 186, 353, 463, 471, 120-BInformation Technology Act-Section 66-DMCOC Act, 1999-Section 2(d), 2(e), 2(f), 2(1)(c), 2(1)(e), 2(1)(f), 3, 3(2), 3(3), 3(4), 3(5), 4, 18, 21(4), 24, 25