High Courts20 Nov 2023Dismissed
Aqeel Ur Rehman Vs Jamia Millia Islamia University And Anr .
Delhi High Court · (2023) 11 DEL CK 0183
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,530 of 6,778
High Courts20 Nov 2023Disposed Of
Seema Rani Vs Umesh Kumar Trehan
Delhi High Court · (2023) 11 DEL CK 0182
Delhi Rent Control Act, 1958 — Section 1(2)
High Courts20 Nov 2023Disposed Of
Nitin Arora & Anr Vs Umesh Kumar Trehan
Delhi High Court · (2023) 11 DEL CK 0181
Delhi Rent Control Act, 1958 — Section 1(2)
High Courts20 Nov 2023Dismissed
Oriental Insurance Co. Ltd Vs Vikram Singh And Ors
Delhi High Court · (2023) 11 DEL CK 0180
Code of Civil Procedure, 1908 — Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 10(4)
High Courts20 Nov 2023Allowed
Oma Vs Rudra Nand Jha & Anr (Iffco Tokio General Insurance Co Ltd)
Delhi High Court · (2023) 11 DEL CK 0179
Indian Penal Code, 1860 — Section 279, 304A
High Courts20 Nov 2023Allowed
Sujaat Ali (Deceased) Through Lrs Vs Government Of N.C.T Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 0178
High Courts20 Nov 2023Disposed Of
Ajay Kumar Sharma And Ors. Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2023) 11 DEL CK 0177
Central Civil Services (Conduct) Rules, 1964 — Rule 15(1)(c)Pharmacy Act, 1948 — Section 24
High Courts20 Nov 2023Disposed Of
Perfetti Van Melle S.P.A And Anr Vs M.G Products / M.G Food Product And Anr
Delhi High Court · (2023) 11 DEL CK 0127
Code of Civil Procedure, 1908 — Section 89, Order 23 Rule 3Copyright Act, 1957 — Section 50Court-Fees Act, 1870 — Section 16
High Courts20 Nov 2023Allowed
Gemalto S.A. Vs Controller Of Patents And Others
Delhi High Court · (2023) 11 DEL CK 0126
High Courts20 Nov 2023Disposed Of
Saurabh Sharma Vs State
Delhi High Court · (2023) 11 DEL CK 0125
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 302, 307
High Courts20 Nov 2023Disposed Of
Naveen Uppal @ Sunny Vs State (Nct Of Delhi)
Delhi High Court · (2023) 11 DEL CK 0122
Code Of Criminal Procedure, 1973 — Section 161, 439Arms Act, 1959 — Section 25, 27, 54, 59Indian Penal Code, 1860 — Section 302
High Courts20 Nov 2023Disposed Of
Rihan Vs State (GNCTD)
Delhi High Court · (2023) 11 DEL CK 0121
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 201, 302, 306, 498A
High Courts20 Nov 2023Disposed Of
Hargursharan Singh Vs Amrinder Kaur & Ors
Delhi High Court · (2023) 11 DEL CK 0120
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 14 Rule 5U.P. Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229D, 330, 331
High Courts20 Nov 2023Allowed
Vikas Mohan Vs Rajinder Singh (Deceased) Through Lrs. And Ors.
Delhi High Court · (2023) 11 DEL CK 0119
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A
High Courts20 Nov 2023Disposed Of
Shakti Roller System Vs Zuberi Engineering Co & Anr.
Delhi High Court · (2023) 11 DEL CK 0118
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 22 Rule 22
High Courts20 Nov 2023Disposed Of
Rohtash And Ors Vs Public Works Department And Ors
Delhi High Court · (2023) 11 DEL CK 0117
Constitution of India, 1950 — Article 14Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(g), 9, 10, 12
High Courts20 Nov 2023Dismissed
Rajesh Sharma Vs Govt. Boys Sr. Sec. School No. 2, D-Block, Janakpuri, Newdelhi Through Its Principal
Delhi High Court · (2023) 11 DEL CK 0116
Constitution of India, 1950 — Article 226, 227, 300AIndian Penal Code, 1860 — Section 34, 447
High Courts20 Nov 2023Dismissed
Prasanta Karmakar Vs Paralympic Committee Of India Through Its Chairman & Ors.
Delhi High Court · (2023) 11 DEL CK 0115
Constitution of India, 1950 — Article 19(1)(g), 226
High Courts20 Nov 2023Dismissed
M/S Samkia Enterprises & Ors Vs Ranjeet Begwani
Delhi High Court · (2023) 11 DEL CK 0097
Code Of Criminal Procedure, 1973 — Section 219, 251, 397, 482Negotiable Instruments Act, 1881 — Section 138, 141Partnership Act, 1932 — Section 18, 19, 25, 26
High Courts20 Nov 2023Dismissed
B.N. Singh And Anr. Vs Union Of India And Ors.
Delhi High Court · (2023) 11 DEL CK 0096
Constitution of India, 1950 — Article 16