High Courts21 Nov 2023Disposed Of
Krishna Vs State Of Nct Of Delhi
Delhi High Court · (2023) 11 DEL CK 0132
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,528 of 6,778
High Courts21 Nov 2023Dismissed
Neelu Kumari & Ors Vs Om & Anr (Bajaj Alliance Gen Ins Co Ltd)
Delhi High Court · (2023) 11 DEL CK 0131
Employees Compensation Act, 1923 — Section 2(1)(n), 30Indian Penal Code, 1860 — Section 34, 302
High Courts21 Nov 2023Disposed Of
Rajender Bhardwaj Vs Sulochana
Delhi High Court · (2023) 11 DEL CK 0130
Code of Civil Procedure, 1908 — Section 100
High Courts21 Nov 2023Disposed Of
Chetram Mali Vs Karishma Saini
Delhi High Court · (2023) 11 DEL CK 0129
Hindu Marriage Act, 1955 — Section 24, 25Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts20 Nov 2023Allowed
Vikas Mohan Vs Rajinder Singh (Deceased) Through LRS. & Ors.
Delhi High Court · (2023) 11 DEL CK 3110
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1A, Section 151
High Courts20 Nov 2023Disposed Of
Shakti Roller System Vs Zuberi Engineering Co & Anr.
Delhi High Court · (2023) 11 DEL CK 3111
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXII Rule 22
High Courts20 Nov 2023Dismissed
Swaranjit Singh & Anr. Vs Shrimati Saroj Kapoor
Delhi High Court · (2023) 11 DEL CK 3129
Delhi Rent Control Act, 1958-Section 6, 14(1)(e), 14(e), 19, 25B, 25B(1), 25B(5), 25B(8), Chapter III-ACPC-Section 115Constitution of India-Article 14
High Courts20 Nov 2023Dismissed
M/s Samkia Enterprises & Ors. Vs Ranjeet Begwani
Delhi High Court · (2023) 11 DEL CK 3142
Code of Criminal Procedure, 1973-Section 482, 251, 219, 397Negotiable Instruments Act, 1881-Section 138, 141Partnership Act, 1932-Section 18, 19, 25, 26
High Courts20 Nov 2023
Nitin Arora & Anr. Vs Umesh Kumar Trehan
Delhi High Court · (2023) 11 DEL CK 3144
Delhi Rent Control Act, 1958-Section 1(2), First Schedule
High Courts20 Nov 2023
Seema Rani Vs Umesh Kumar Trehan
Delhi High Court · (2023) 11 DEL CK 3145
Delhi Rent Control Act, 1958-Section 1(2), First Schedule
High Courts20 Nov 2023Dismissed
Bhushan Kumar Singhal Vs National Medical Commission & Ors.
Delhi High Court · (2023) 11 DEL CK 3153
Indian Medical Council Act
High Courts20 Nov 2023Disposed Of
Rihan Vs The State (GNCTD)
Delhi High Court · (2023) 11 DEL CK 3167
CrPC-Sections 439, 161, 164IPC-Sections 306, 201, 498A, 302
High Courts20 Nov 2023Disposed Of
Att Sys India Pvt Ltd Estex Tele Private Limited Consortium Vs The Commissioner Goods And Services Tax Delhi
Delhi High Court · (2023) 11 DEL CK 3192
Goods and Services Tax Act, 2017
High Courts20 Nov 2023Disposed Of
Raj Kumar Shrivastav & Ors. Vs University Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3199
Promotion Rules (applicable to the LL.B. course in the Faculty of Law) (hereinafter 'Ordinance')-Clause (iii)Rules of Legal Education, 2008-Clause 19
High Courts20 Nov 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-3 Vs Westin Hotel Management LP
Delhi High Court · (2023) 11 DEL CK 3242
High Courts20 Nov 2023Disposed Of
The Commissioner Of Income Tax International Taxation -3 Vs Westin Hotel Management LP
Delhi High Court · (2023) 11 DEL CK 3243
High Courts20 Nov 2023Disposed Of
Municipal Corporation Of Delhi Vs Neelam Kumari
Delhi High Court · (2023) 11 DEL CK 3315
High Courts20 Nov 2023Disposed Of
Santosh Singh Golia Vs The Council Of Scientific And Industrial Research & Ors.
Delhi High Court · (2023) 11 DEL CK 3321
High Courts20 Nov 2023Allowed
Gemalto S.A. Vs The Controller Of Patents & Ors.
Delhi High Court · (2023) 11 DEL CK 3333
High Courts20 Nov 2023Allowed
Oma Vs Rudra Nand Jha & Anr.
Delhi High Court · (2023) 11 DEL CK 3374
Motor Vehicles Act, 1988Indian Penal Code, 1860-Sections 279/304A