COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,527 of 6,778

High Courts21 Nov 2023Disposed Of

AB Enterprises Vs Commissioner Of Delhi Goods And Services Tax

Delhi High Court · (2023) 11 DEL CK 3577

Central Goods & Services Tax Rules, 2017-Rule 89(2), 89(3), 89(4), 90(2), 90(3), 90(5), 96BCentral Goods and Services Tax Act, 2017-Section 42, 54(7)

High Courts21 Nov 2023Dismissed

Union Of India Through Secretary & Anr. Vs Mahipal Singh

Delhi High Court · (2023) 11 DEL CK 3602

High Courts21 Nov 2023Disposed Of

Govt Of NCT Of Delhi & Ors. Vs Ramesh Sagar

Delhi High Court · (2023) 11 DEL CK 3060

CCS (Pension) Rules, 1972-Rule 9

High Courts21 Nov 2023Dismissed

Maninder Rohal Vs Union Of India & Ors.

Delhi High Court · (2023) 11 DEL CK 3050

High Courts21 Nov 2023Dismissed

Sunita Jain & Anr Vs Minakshi Rathi @ Minakshi Devi & Anr

Delhi High Court · (2023) 11 DEL CK 0176

Constitution of India, 1950 — Article 227

High Courts21 Nov 2023Disposed Of

Kamal Narain Kapoor Vs Uma Shankar Kapoor & Ors

Delhi High Court · (2023) 11 DEL CK 0175

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 16 Rule 6

High Courts21 Nov 2023Disposed Of

Pawan Saraswat Vs Munish Gupta & Ors

Delhi High Court · (2023) 11 DEL CK 0174

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 114, 151, Order 18 Rule 17Limitation Act, 1963 — Section 5

High Courts21 Nov 2023Allowed

Praveen Sharma Vs Raju

Delhi High Court · (2023) 11 DEL CK 0173

Indian Penal Code, 1860 — Section 279, 337Code Of Criminal Procedure, 1973 — Section 340, 341Motor Vehicles Act, 1988 — Section 161, 163A, 166

High Courts21 Nov 2023Disposed Of

National Insurance Co Ltd Vs Rajvir & Ors

Delhi High Court · (2023) 11 DEL CK 0172

High Courts21 Nov 2023Dismissed

Reliance General Insurance Co Ltd Vs Master Rahul & Ors

Delhi High Court · (2023) 11 DEL CK 0171

Indian Penal Code, 1860 — Section 279, 338

High Courts21 Nov 2023Dismissed

Union Of India Through Secretary & Anr Vs Mahipal Singh

Delhi High Court · (2023) 11 DEL CK 0170

High Courts21 Nov 2023Disposed Of

Ab Enterprises Vs Commissioner Of Delhi Goods And Services Tax

Delhi High Court · (2023) 11 DEL CK 0169

Central Goods And Services Tax Rules, 2017 — Rule 89(2), 89(3), 89(4), 90, 90(2), 90(3), 90(4), 96BCentral Goods and Services Tax Act, 2017 — Section 42, 54, 54(7), 91(1)

High Courts21 Nov 2023Dismissed

Maninder Rohal Vs Union Of India And Ors

Delhi High Court · (2023) 11 DEL CK 0168

High Courts21 Nov 2023Disposed Of

Court On Its Own Motion Vs Monica Chadha And Anr.

Delhi High Court · (2023) 11 DEL CK 0167

High Courts21 Nov 2023Disposed Of

Varun Goel Vs Govt Of N.C.T Through S.H.O. PS Hari Nagar & Ors

Delhi High Court · (2023) 11 DEL CK 0166

High Courts21 Nov 2023Disposed Of

Santosh Singh Golia Vs Council Of Scientific And Industrial Research & Ors.

Delhi High Court · (2023) 11 DEL CK 0139

High Courts21 Nov 2023Disposed Of

Municipal Corporation Of Delhi Vs Neelam Kumari

Delhi High Court · (2023) 11 DEL CK 0136

High Courts21 Nov 2023Disposed Of

Om Prakash Khatri Vs Rahul Sehdev

Delhi High Court · (2023) 11 DEL CK 0135

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 18 Rule 17

High Courts21 Nov 2023Disposed Of

Asset Reconstruction Company India Ltd Vs Ats Infrastructure Limited & Ors.

Delhi High Court · (2023) 11 DEL CK 0134

Code of Civil Procedure, 1908 — Order 38 Rule 5, Order 38 Rule 10Arbitration and Conciliation Act, 1996 — Section 17Companies Act, 2013 — Section 77(3), 80

High Courts21 Nov 2023Disposed Of

Manju Devi Vs State Govt Of Nct Of Delhi

Delhi High Court · (2023) 11 DEL CK 0133

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363Code Of Criminal Procedure, 1973 — Section 82