High Courts22 Nov 2023
Naresh Kumar Vs Wire & Ors.
Delhi High Court · (2023) 11 DEL CK 0164
Constitution of India, 1950 — Article 19(2), 21, 104, 105Code of Civil Procedure, 1908 — Order 39 Rule 3National Highways Act, 1956 — Section 3G
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,525 of 6,778
High Courts22 Nov 2023Dismissed
Upinder Kaur Malhotra Vs Capt Teghjeet Singh Malhotra And Anr
Delhi High Court · (2023) 11 DEL CK 0163
High Courts22 Nov 2023Disposed Of
Ramesh Chandra Kalra Vs Union Of India And Ors
Delhi High Court · (2023) 11 DEL CK 0161
Constitution of India, 1950 — Article 14, 265Indian Stamp Act, 1899 — Section 49, 49(a), 49(d), 49(d)(2), 49(d)(5), 50, 50(2), 50(3), 51, 52, 54, 54A, 54B, 54(c), 55Indian Penal Code, 1860 — Section 406, 420
High Courts22 Nov 2023Disposed Of
Devendra Pal Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 0149
High Courts22 Nov 2023Dismissed
Varun Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2023) 11 DEL CK 0145
Code Of Criminal Procedure, 1973 — Section 389, 439Indian Penal Code, 1860 — Section 34, 302, 307
High Courts22 Nov 2023
Sun Phamaceutical Industries Ltd & Anr. Vs Laurensun Remedies Pvt Ltd & Anr
Delhi High Court · (2023) 11 DEL CK 0144
High Courts22 Nov 2023Dismissed
Ram Pal Vs Union Of India Through L&Do And Ors
Delhi High Court · (2023) 11 DEL CK 0143
Constitution of India, 1950 — Article 14, 17, 19, 21
High Courts22 Nov 2023Dismissed
Rajni Bahl (Since Deceased) Thr Lrs Vs Arun Kumar Nayyar
Delhi High Court · (2023) 11 DEL CK 0128
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B, 25B(8)Code of Civil Procedure, 1908 — Section 115
High Courts21 Nov 2023Dismissed
Ritesh Chauhan Vs Rita Balwani
Delhi High Court · (2023) 11 DEL CK 3113
Constitution of India-Article 227Civil Procedure, 1908 (CPC)-Order VIII Rule 1, Proviso to Order VIII Rule 1, Section 151Commercial Courts Act, 2015
High Courts21 Nov 2023Allowed
Dr Neeraj Sahni Vs Dentsply India Pvt Ltd
Delhi High Court · (2023) 11 DEL CK 3117
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts21 Nov 2023Disposed Of
Pawan Saraswat Vs Mr. Munish Gupta & Ors.
Delhi High Court · (2023) 11 DEL CK 3118
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 17, Section 114, 151, XVIILimitation Act, 1963-Section 5
High Courts21 Nov 2023Disposed Of
Rajender Bhardwaj Vs Sulochana
Delhi High Court · (2023) 11 DEL CK 3119
CPC-Section 100
High Courts21 Nov 2023Dismissed
K.L. Berwa Vs BSES Rajdhani Power Limited (BSES) & Anr.
Delhi High Court · (2023) 11 DEL CK 3088
High Courts21 Nov 2023Disposed Of
M/S. Vaidhe Stainless Steel Vs Union Of India Through Its Secretary Ministry Of Finance & Ors.
Delhi High Court · (2023) 11 DEL CK 3193
Central Goods and Services Tax Act, 2017-Section 83, 83(1), 83(2)
High Courts21 Nov 2023Dismissed
Bedi And Bedi Associates Vs Commissioner Of CGST Delhi Audit-1 & Anr.
Delhi High Court · (2023) 11 DEL CK 3195
Central Goods and Services Tax Act, 2017-Section 74
High Courts21 Nov 2023Disposed Of
Mahesh Beniwal Vs University Of Delhi Through Its Registrar & Anr.
Delhi High Court · (2023) 11 DEL CK 3183
Constitution of India-Article 226
High Courts21 Nov 2023Allowed
Kailash Chand Pandey Vs UOI & Ors.
Delhi High Court · (2023) 11 DEL CK 3231
Central Civil Services (Revised Pay) Rules, 2008CCS(Pension) Rules, 1972
High Courts21 Nov 2023
Dy Cmdt Kundan Kumar (10797518) Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3244
Border Security Force Rules 1969-Rule 62, 62(g), 62(i), 63, 63(4), 63(4)(b)
High Courts21 Nov 2023Dismissed
Union Of India Vs Bazar @ Istaq
Delhi High Court · (2023) 11 DEL CK 3256
Railway Claims Tribunal Act, 1987-Section 23Civil Procedure CodeIndian Evidence Act