High Courts23 Nov 2023
Paramvir Singh Vs Presidium Breweries Pvt Ltd
Delhi High Court · (2023) 11 DEL CK 0142
Companies (Court) Rules, 1959 — Rule 9Punjab Excise Bonded Warehouse Rules, 1957 — Rule 53Companies Act, 1956 — Section 481, 481(1)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,523 of 6,778
High Courts23 Nov 2023Allowed
IB & W Communication P. Ltd. Vs M/S Amrit World Wide Ltd
Delhi High Court · (2023) 11 DEL CK 0141
Companies Act, 1956 — Section 481, 542, 543
High Courts23 Nov 2023Dismissed
Nidhi Jain Vs Rani Jain & Ors
Delhi High Court · (2023) 11 DEL CK 0140
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 12 Rule 6Protection of Women from Domestic Violence Act, 2005 — Section 19
High Courts22 Nov 2023
Shri Naresh Kumar Vs The Wire & Ors.
Delhi High Court · (2023) 11 DEL CK 3071
Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2, Section 151, XXXIX Rule 3National Highways Act, 1956-Section 3GArbitration and Conciliation Act, 1996-Section 34
High Courts22 Nov 2023Disposed Of
Broadways Overseas Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3147
High Courts22 Nov 2023Allowed
Rakesh Bhatnagar Vs Central Bureau Of Investigation
Delhi High Court · (2023) 11 DEL CK 3086
Constitution of India-Article 226, 311, 356Code of Criminal Procedure, 1973-Section 482, 197, 227, 228, 173(2), 200, 156(3)Indian Penal Code, 1860-Section 120-B, 419, 420, 467, 468, 471
High Courts22 Nov 2023Dismissed
Chhaya Tyagi Vs University Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3198
University of Delhi Act, 1922-Clause 3(b) of Ordinance IV
High Courts22 Nov 2023Allowed
Sunil Malhotra & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3203
Code of Criminal Procedure, 1973-Section 482, 320, 320(4), 161Indian Penal Code, 1860-Section 304A, 304-A, 279, 287, 288, 299, 300, 337, 366Constitution of India-Article 226
High Courts22 Nov 2023Dismissed
Umesh Chandra Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3286
Constitution of India-Article 226, 14, 16, 19, 21, 309-311Electricity Act 2003Factories Act 1948
High Courts22 Nov 2023Allowed
Sun Phamaceutical Industries Ltd & Anr. Vs Laurensun Remedies Pvt Ltd & Anr.
Delhi High Court · (2023) 11 DEL CK 3278
CPC-Order XXXIX Rules 1 and 2
High Courts22 Nov 2023
Rajni Bahl (Since Deceased) Thr Lrs Vs Arun Kumar Nayyar
Delhi High Court · (2023) 11 DEL CK 3274
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B, 25-B(8), 14(7), 14(1)Code of Civil Procedure-Section 115
High Courts22 Nov 2023Allowed
Sterlite Industries(India) Limited Vs The Union Of India
Delhi High Court · (2023) 11 DEL CK 3351
Arbitration and Conciliation Act-Section 34Companies Act-Sections 390 to 396A, 391 to 394Code of Civil Procedure-Order XXII Rule 3, XXII Rule 10
High Courts22 Nov 2023Dismissed
M/s. Berkeley Lifestyle Brands Private Limited & Ors. Vs M/s. Raj Builders Private Limited
Delhi High Court · (2023) 11 DEL CK 3353
Arbitration and Conciliation Act-Section 34, 9
High Courts22 Nov 2023Dismissed
V.P. Aggarwal Vs New Delhi Municipal Council
Delhi High Court · (2023) 11 DEL CK 3362
Delhi Municipal Council Act, 1994-Section 72, Proviso to Section 72(1), 72(2)Constitution of India-Article 226
High Courts22 Nov 2023Dismissed
Upinder Kaur Malhotra Vs Capt Teghjeet Singh Malhotra & Anr.
Delhi High Court · (2023) 11 DEL CK 3380
High Courts22 Nov 2023Disposed Of
Sunita & Anr. Vs Rakesh Ranga & Anr.
Delhi High Court · (2023) 11 DEL CK 3383
High Courts22 Nov 2023Disposed Of
Ischemix LLC Vs The Controller Of Patents
Delhi High Court · (2023) 11 DEL CK 3424
Patents Act, 1970-Section 117A, 15, 3(d), 10(4)
High Courts22 Nov 2023
Laxmi Kohlu Ghar Through Its Partner Sh Arun Kumar Vs Controller General Of Patents Designs And Trade Marks And Registrar Of Trade Marks & Ors.
Delhi High Court · (2023) 11 DEL CK 3355
Constitution of India-Article 226Trade Marks Act, 1999-Section 20, Proviso to Section 20(1), 20(1), 9, 11Copyright Act, 1957
High Courts22 Nov 2023
Deepak Modi Vs Assistant Commissioner Of Income Tax Circle 46 (1) & Anr.
Delhi High Court · (2023) 11 DEL CK 3466
Income Tax Act, 1961-Section 148A(d), 148