High Courts24 Nov 2023
Sun Pharmaceutical Industries Ltd Vs Protrition Products Llp & Ors
Delhi High Court · (2023) 11 DEL CK 0233
Trade Marks Act, 1999 — Section 9(1), 9(1)(a), 9(1)(b), 28(1), 29, 29(1), 29(2)(b), 29(2)(c), 29(3), 30(2)(e), 132
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,521 of 6,778
High Courts24 Nov 2023Disposed Of
Rajinder Singh Chadha Vs Union Of India Ministry Of Home Affairs Through Its Chief Secretary & Anr.
Delhi High Court · (2023) 11 DEL CK 0153
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 320, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts24 Nov 2023Disposed Of
Sanjeev Kundra & Anr. Vs Atul Associates Private Limited
Delhi High Court · (2023) 11 DEL CK 0152
High Courts24 Nov 2023Disposed Of
Lakhbir Singh (Since Deceased)& Ors Vs Kawaljeet Singh Bhatia & Anr
Delhi High Court · (2023) 11 DEL CK 0151
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151
High Courts24 Nov 2023Dismissed
Vishesh Aggarwal & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 11 DEL CK 0150
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 34, 323, 341, 384, 506
High Courts24 Nov 2023Dismissed
Majibullah Mohammad Haneef Vs Union Of India
Delhi High Court · (2023) 11 DEL CK 0146
Extradition Act, 1962 — Section 5, 7, 7(2), 10, 17(3), 34B
High Courts23 Nov 2023Allowed
M.K. Makkar Vs Ghanshyam Dass Sharma
Delhi High Court · (2023) 11 DEL CK 3099
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002
High Courts23 Nov 2023Dismissed
Nidhi Jain Vs Rani Jain & Ors.
Delhi High Court · (2023) 11 DEL CK 3105
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XII Rule 6Domestic Violence Act, 2005-Section 19
High Courts23 Nov 2023Allowed
Cholamandalam Investment And Finance Company Ltd Vs Rishi Pal Sharma & Ors.
Delhi High Court · (2023) 11 DEL CK 3114
Constitution of India-Article 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 14, 17, 34, 13(4)Code of Civil Procedure, 1908-Section 114, Order 47, 39 Rule 4
High Courts23 Nov 2023Allowed
Saurabh Bansal Vs Nitin Gupta
Delhi High Court · (2023) 11 DEL CK 3089
CPC-Order IX Rule 7
High Courts23 Nov 2023Dismissed
Amarjeet Kaur Vs Usha Garg & Anr.
Delhi High Court · (2023) 11 DEL CK 3120
Constitution of India-Article 227Civil Procedure Code, 1908-Order VIII Rule 1, IX Rule 7
High Courts23 Nov 2023Disposed Of
Radheyshyam Vs Mange Lal @ Mange Ram
Delhi High Court · (2023) 11 DEL CK 3121
Constitution of India-Article 227Code of Civil Procedure, 1908-Order IX Rule 13
High Courts23 Nov 2023
M/s. ITH Hydroliics Pvt Ltd Vs M/s. Prabhdit Associates Pvt Ltd
Delhi High Court · (2023) 11 DEL CK 3136
High Courts23 Nov 2023Disposed Of
H.R. Sharma Vs Delhi And District Cricket Association & Ors.
Delhi High Court · (2023) 11 DEL CK 3165
CPC-Section 151Companies Act, 1956Companies Act, 2013-Section 96(1), 241, 241(1)(a), 242, 242(1), 242(2), 242(2)(a), 242(2)(f), 242(2)(g), 242(2)(j), 242(2)(m), 244, 244(1), 244(1)(a), 244(1)(b), proviso to Section 244(1), 430
High Courts23 Nov 2023Dismissed
Sh. Uma Shankar Sharma Prop Of Groom Studio Vs M/s High Line Apparels Private Limited
Delhi High Court · (2023) 11 DEL CK 3197
Code of Civil Procedure, 1908-Section 37, Order XXXVII Rule 3 Sub-rule 6(b)
High Courts23 Nov 2023Allowed
Jayaveer Singh @ Jayavir Singh Vs Jitender & Ors.
Delhi High Court · (2023) 11 DEL CK 3200
High Courts23 Nov 2023Dismissed
Yashovardhan Birla Vs Kamdhenu Enterprises Limited & Anr.
Delhi High Court · 2021 INSC 257
Code of Criminal Procedure, 1973-Section 340 read with Section 195(1)(b), 251, 482, 258, 204, 397Negotiable Instruments Act, 1881-Section 138, 145(2)Indian Penal Code, 1860-Section 193, 199
High Courts23 Nov 2023Dismissed
Reliance General Insurance Co Ltd Vs Poonam Rana & Ors.
Delhi High Court · (2023) 11 DEL CK 3204
Motor Vehicles Act, 1988-Sections 140, 166Indian Penal Code, 1860-Sections 279, 304AConstitution of India-Article 41
High Courts23 Nov 2023Allowed
Paramvir Singh Vs Presidium Breweries Pvt Ltd.
Delhi High Court · (2023) 11 DEL CK 3180
Companies Act, 1956-Section 481, 481(1)Companies (Court) Rules, 1959-Rule 9Punjab Excise Bonded Warehouse Rules, 1957-Rule 53
High Courts23 Nov 2023
IB & W Communication P. Ltd. Vs M/s. Amrit World Wide Ltd.
Delhi High Court · (2023) 11 DEL CK 3262
Companies Act, 1956-Section 481, 542, 543