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Delhi High Court judgments

1,35,544 judgments · page 1,519 of 6,778

High Courts28 Nov 2023Disposed Of

Reshma & Ors. Vs Union Of India

Delhi High Court · (2023) 11 DEL CK 3253

Railway Claims Tribunal Act, 1987-Section 23, 16, 16(1), 13(1-A)Railways Act, 1989-Section 2(n), 2(29), 123, 123(b), 123(c), 123(e), 124-A, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987-Section 3(1)
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High Courts28 Nov 2023Dismissed

State Vs Sunil

Delhi High Court · (2023) 11 DEL CK 3503

Cr.P.C.-Section 397, 401, 482, 173, 161, 164, 227, 228, 437AIPC-Section 328, 376D
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