High Courts29 Nov 2023Allowed
Satinder Pal Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3394
Foreigners Act, 1955-Para 6
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,517 of 6,778
High Courts29 Nov 2023Dismissed
Sarina Vs Koshlinder Sharma
Delhi High Court · (2023) 11 DEL CK 3396
Protection of Children from Sexual Offences Act, 2012-Section 10CrPC-Section 164
High Courts29 Nov 2023Dismissed
HQ Project Varsha Ministry Of Defence Navy Union Of India Vs Navayuga Van Oord JV
Delhi High Court · (2023) 11 DEL CK 3422
Arbitration and Conciliation Act, 1996-Section 37, 17
High Courts29 Nov 2023Allowed
Mahesh Namkeen Pvt. Ltd. Vs Patola Industries & Anr.
Delhi High Court · (2023) 11 DEL CK 3432
Code of Civil Procedure, 1908-Order XXXIX Rule 4, 39 Rule 1 and 2, VII Rule 11Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 26
High Courts29 Nov 2023Dismissed
Principal Commissioner Of Income Tax-4 Vs Klaxon Trading Pvt Ltd
Delhi High Court · (2023) 11 DEL CK 3464
Income Tax Act, 1961-Section 263, 127, 153A, 142(1), 143(2), 142, 271(1)(b), 133(6), 143(3), 44ABDelhi Value Added Tax Act, 2004Companies Act
High Courts29 Nov 2023Dismissed
Christian Ifeanyichukwu @ Duru Christian Vs Central Bureau Of Investigation
Delhi High Court · (2023) 11 DEL CK 3443
Cr.P.C-Section 439IPC-Section 120-B, 170, 419, 420, 467, 468IT Act, 2000-Section 43, 66, 66C, 66D
High Courts29 Nov 2023Dismissed
Manish Kumar Vs State & Ors.
Delhi High Court · (2023) 11 DEL CK 3472
Code of Criminal Procedure-Sections 156, 156(3), 190, 200, 202, 202(1), 397(1), 397(2), 397(3), 482IPC-Sections 409, 506, 120B, 34IT Act-Section 72A
High Courts29 Nov 2023Dismissed
Punit Kotia Vs State
Delhi High Court · (2023) 11 DEL CK 3442
Cr.P.C.-Section 439, 161, 164IPC-Sections 302, 308, 34
High Courts29 Nov 2023Dismissed
Rahul Shah Vs Anubhav Gupta
Delhi High Court · (2023) 11 DEL CK 3473
Code of Criminal Procedure-Section 482, 397, 204Negotiable Instruments Act, 1881-Section 138, 141, sub-section (2) of Section 141Indian Penal Code-Section 420, 406, 1206, 34
High Courts29 Nov 2023Disposed Of
Kuldeep Singh Vs CBI & Anr.
Delhi High Court · (2023) 11 DEL CK 3441
Cr.P.C.-Section 439, 482, 173(8)IPC-Section 409, 420, 467, 468, 471, 506, 120-BP.C.Act-Section 13(2), 13(1)(d)
High Courts29 Nov 2023Dismissed
Aman @ Kardam Vs State (NCT Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3440
Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code-Sections 302, 308, 34
High Courts29 Nov 2023Dismissed
Vikas @ Pilka Vs State (NCT Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3439
Cr.P.C.-Section 439, 161, 164IPC-Sections 302, 308, 34
High Courts29 Nov 2023Disposed Of
Vijay Kumar Agarwal Vs State (Government Of NCT Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3438
Cr.P.C.-Section 482, 76Constitution of India-Article 21Delhi High Court Rules-Rule 3 of Chapter 1, Part-C(i) in Part III
High Courts29 Nov 2023
Gulshan @ Aman Vs State Of NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3437
Cr.P.C.-Section 439IPC-Sections 395, 411, 34
High Courts29 Nov 2023Dismissed
Suraj Bhan Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3475
Cr.P.C.-Section 482IPC-Sections 420/467/468/471
High Courts29 Nov 2023Dismissed
Anjuri Kumari Vs The State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3476
Constitution of India-Article 226Code of Criminal Procedure-Section 482, 156(3), 397(3), 397(1), 397(2), 200, 202, 202(1), 190
High Courts29 Nov 2023Dismissed
Payal Malhotra Vs Sulekh Chand
Delhi High Court · (2023) 11 DEL CK 3478
Code of Criminal Procedure, 1973-Section 482, 251, 263(g)Negotiable Instruments Act, 1881-Section 138, 143, 145, 145(2)IPC-Section 420
High Courts29 Nov 2023Dismissed
Raj Singh Vs Satya Pal Singh
Delhi High Court · (2023) 11 DEL CK 3480
Code of Criminal Procedure-Section 482, 391Negotiable Instruments Act-Section 138, 139
High Courts29 Nov 2023Dismissed
Anil Kumar Jaggi Vs The State & Anr.
Delhi High Court · (2023) 11 DEL CK 3481
Cr.P.C.-Section 482, 311NI Act-Section 138, 145(2)
High Courts29 Nov 2023Dismissed
Hema Gusain Vs The Institute Of Chartered Accountants Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3552
Chartered Accountants Act, 1949-Section 2(b), 2(ca), 3, 21A(3) and 21B(3)Chartered Accountants (Procedure of Investigation of Professional and Other Misconduct and Conduct of Cases) Rules, 2007-Rule 8, 8(1)(b), 8(2)Societies Registration Act, 1860