High Courts30 Nov 2023
Commissioner Of Income Tax (International Taxation)-2 Vs Kony Inc
Delhi High Court · (2023) 11 DEL CK 3049
Income Tax Act, 1961-Section 9(1)(vi), 9(1)(vii)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,515 of 6,778
High Courts30 Nov 2023Dismissed
Prem Bhutani & Anr Vs Central Bureau Of Investigation
Delhi High Court · (2023) 11 DEL CK 0247
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 220, 223, 227, 228, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471
High Courts30 Nov 2023Disposed Of
Rituraj Shukla Vs Lydia Monica John
Delhi High Court · (2023) 11 DEL CK 0246
Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 12
High Courts30 Nov 2023Dismissed
Campaign For People Participation In Development Planning Vs Union Of India & Anr
Delhi High Court · (2023) 11 DEL CK 0245
Constitution of India, 1950 — Article 239AA(4), 243W, 243ZFDelhi Municipal Corporation Act, 1957 — Section 2(1), 2(21A), 73, 87, 507Government of National Capital Territory of Delhi Act, 1991 — Section 44, 44(2)
High Courts30 Nov 2023Allowed
Anil Kumar Gupta Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 0244
Constitution of India, 1950 — Article 142Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(b), 33, 34, 34(1), 34(2), 34(3), 34(4), 37, 43(4)Arbitration Act, 1940 — Section 15, 16
High Courts30 Nov 2023Allowed
Nuziveedu Seeds Pvt. Ltd Vs Protection Of Plant Variety And Farmers Rights Authority And Ors
Delhi High Court · (2023) 11 DEL CK 0243
Protection of Plant Varieties and Farmers� Rights Rules, 2003 — Rule 29, 29(2), 29(3), 30, 30(2), 30(3)(b), 31, 31(1), 32Protection of Plant Varieties and Farmers� Rights Act, 2001 — Section 14, 18, 19, 19(1), 20, 21(2), 21(3), 21(3)(b), 24(1)(a), 96
High Courts30 Nov 2023
Bhargava Phytolab Private Limited Vs Ldd Bioscience Private Limited
Delhi High Court · (2023) 11 DEL CK 0242
Trade Marks Act, 1999 — Section 2(zb)(ii), 9(1)(a), 9(1)(b), 11(1)(b), 11(4), 17, 17(2), 28(1), 29, 29(1), 29(2), 29(2)(b), 29(3), 29(4), 29(5), 30(2)(e), 31(1), 33
High Courts30 Nov 2023Disposed Of
U P State Road Transport Corporation Vs Sushma @ Savitri & Ors
Delhi High Court · (2023) 11 DEL CK 0241
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Nov 2023Dismissed
Union Of India & Ors. Vs Nain Singh
Delhi High Court · (2023) 11 DEL CK 0240
High Courts30 Nov 2023Allowed
Girish Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0223
High Courts30 Nov 2023Dismissed
Swaranjit Singh Sayal Vs M.K Jain
Delhi High Court · (2023) 11 DEL CK 0222
Code of Civil Procedure, 1908 — Order 15, Order 37 Rule 1(2)(b)(i), Order 37 Rule 1(2)(b)(ii), Order 15 Rule 3(5), Order 12 Rule 6Indian Contract Act, 1872 — Section 73, 74Negotiable Instrument Act, 1881 — Section 80
High Courts30 Nov 2023Disposed Of
Commissioner Of Income Tax - International Taxation -1 Vs Augustus Capital Pte. Ltd.
Delhi High Court · (2023) 11 DEL CK 0221
Income Tax Act, 1961 — Section 2(47), 9(1), 9(1)(i), 115AD, 142(1), 143(2), 143(3), 144C(2)
High Courts29 Nov 2023Dismissed
Sanjay Gandhi Memorial Hospital Management Vs Preeti & Anr.
Delhi High Court · (2023) 11 DEL CK 3123
Constitution of India-Article 227
High Courts29 Nov 2023Allowed
Avinash Rastogi Vs Bhupesh Khullar
Delhi High Court · (2023) 11 DEL CK 3124
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XI Rule 1(c)(ii), XI Rule 5, 7 Rule 14, 11 Rule 1(C)Commercial Courts Act
High Courts29 Nov 2023Dismissed
Allahabad Bank Now Known As Indian Bank Vs Mr Chetan Gadi
Delhi High Court · (2023) 11 DEL CK 3126
High Courts29 Nov 2023Disposed Of
Dr Harvinder Singh Vs Smt Manjeet Kaur Sahni & Ors.
Delhi High Court · (2023) 11 DEL CK 3128
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXII Rule 1 and 3
High Courts29 Nov 2023Dismissed
Mukesh Kumar Vs Mohd. Jamal & Ors.
Delhi High Court · (2023) 11 DEL CK 3130
Civil Procedure Code, 1908-Order 1 Rule 10Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts29 Nov 2023Disposed Of
Rajinder Khurana Vs Imperia Wishfield Pvt Ltd
Delhi High Court · (2023) 11 DEL CK 3131
Constitution of India-Article 227
High Courts29 Nov 2023Disposed Of
Naresh Aggarwal & Ors. Vs Virender Dhaka & Ors.
Delhi High Court · (2023) 11 DEL CK 3133
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 17, Section 151, XVII Rule 2, 17
High Courts29 Nov 2023Disposed Of
Manoj Kumar Vs The Commissioner Of Mcd & Anr.
Delhi High Court · (2023) 11 DEL CK 3163