High Courts22 Nov 2023Disposed Of
The Pr. Commissioner Of Income Tax -3 Vs Devata Tradelink Ltd.
Delhi High Court · (2023) 11 DEL CK 3467
Income Tax Act, 1961-Section 14A, 36(1)(iii)Income Tax Rules, 1962-Rule 8D
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,524 of 6,778
High Courts22 Nov 2023Disposed Of
Mohit Goel Vs State Of NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3470
Cr.P.C.-Section 438, 156(3), 91, 161IPC-Section 420, 34, 415
High Courts22 Nov 2023Dismissed
Varun Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 11 DEL CK 3444
Cr.P.C.-Sections 439, 389IPC-Sections 302, 307, 34
High Courts22 Nov 2023Dismissed
Union Of India Vs M/s Apcon India
Delhi High Court · (2023) 11 DEL CK 3498
Arbitration & Conciliation Act, 1996-Section 34, 34(3)Limitation Act, 1963-Section 5, 29(2)
High Courts22 Nov 2023Dismissed
State Vs Baldev Singh
Delhi High Court · (2023) 11 DEL CK 3502
Code of Criminal Procedure, 1973-Section 378, 251, 313, 294Indian Penal Code, 1860-Sections 279, 337, 304A, 338
High Courts22 Nov 2023Dismissed
M/s Metal Engineering And Forging Company Vs Central Warehousing Corporation & Anr.
Delhi High Court · (2023) 11 DEL CK 3580
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34Indian Contract Act, 1872-Section 74, 73
High Courts22 Nov 2023Disposed Of
Ramesh Chandra Kalra Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3581
Indian Stamp Act, 1899-Chapter V, Section 49, 49(a), 49(d)(2), 49(d)(5), 50, 50(2), 50(3), 51, 52, 53(c), 54, 54(c), 54A, 54B, 55Constitution of India-Article 14, 265Indian Penal Code, 1860-Section 406, 420
High Courts22 Nov 2023Dismissed
Ram Pal Vs Union Of India Through L&DO & Ors.
Delhi High Court · (2023) 11 DEL CK 3600
Constitution of India-Articles 14, 17, 19, 21DUSIB Act
High Courts22 Nov 2023Disposed Of
Niharika Singh Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2023) 11 DEL CK 3603
High Courts22 Nov 2023Dismissed
Vermeet Singh Taneja Vs Jasmeet Kaur
Delhi High Court · (2023) 11 DEL CK 3604
Guardians & Wards Act, 1890-Section 43 (2)
High Courts22 Nov 2023Dismissed
Vikalp Welfare Society & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3064
DUSIB Act
High Courts22 Nov 2023
M/s Malhotra Book Depot Vs M/s MBD Industries & Anr.
Delhi High Court · (2023) 11 DEL CK 3053
CPC, 1908-Order XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 2A, XXXIX Rule 4Copyright Act, 1957-Section 2(c)
High Courts22 Nov 2023Disposed Of
Aero Club Vs M/S Sahara Belts
Delhi High Court · (2023) 11 DEL CK 0235
Code of Civil Procedure, 1908 — Order 13A Rule 3, Order 26 Rule 10(2)Delhi High Court Intellectual Property Rights Division Rules, 2022 — Rule 20Copyright Act, 1957 — Section 2(c)
High Courts22 Nov 2023Disposed Of
M/S Malhotra Book Depot Vs M/S Mbd Industries And Anr.
Delhi High Court · (2023) 11 DEL CK 0234
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2A, Order 39 Rule 4Copyright Act, 1957 — Section 2(c)
High Courts22 Nov 2023Allowed
Sunil Malhotra & Anr. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 0226
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 161, 320, 304(4), 482Indian Penal Code, 1860 — Section 279, 287, 288, 299, 300, 304A, 337, 366
High Courts22 Nov 2023Dismissed
Chhaya Tyagi Vs University Of Delhi
Delhi High Court · (2023) 11 DEL CK 0225
High Courts22 Nov 2023Allowed
Rakesh Bhatnagar Vs Central Bureau Of Investigation
Delhi High Court · (2023) 11 DEL CK 0224
Constitution of India, 1950 — Article 226, 311, 365(1)Delhi Co-Operative Societies Rules, 1973 — Rule 2(viii), 96, 105Delhi Co-Operative Societies Rules, 2007 — Rule 2(f)
High Courts22 Nov 2023
Laxmi Kohlu Ghar Through Its Partner Sh Arun Kumar Vs Controller General Of Patents Designs And Trade Marks And Registrar Of Trade Marks & Ors
Delhi High Court · (2023) 11 DEL CK 0195
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 9, 11, 20, 20(1)
High Courts22 Nov 2023Dismissed
Vikalp Welfare Society And Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0194
High Courts22 Nov 2023Disposed Of
Broadways Overseas Limited Vs Union Of India And Ors.
Delhi High Court · (2023) 11 DEL CK 0165