High Courts20 Nov 2023Allowed
Sujaat Ali (Deceased) Through LRS Vs Government Of N.C.T Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3377
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,529 of 6,778
High Courts20 Nov 2023Allowed
Living Media India Limited & Anr. Vs Www.News-Aajtak.Co.In & Ors.
Delhi High Court · (2023) 11 DEL CK 3414
CPC-Order XXXIX Rule 2A
High Courts20 Nov 2023Disposed Of
Perfetti Van Melle S.P.A & Anr. Vs M.G Products / M.G Food Product & Anr.
Delhi High Court · (2023) 11 DEL CK 3425
Copyright Act, 1957-Section 50CPC-Section 89, Order 23 Rule 3Court-Fees Act-Section 16
High Courts20 Nov 2023Disposed Of
Ajay Kumar Sharma & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3428
Pharmacy Act, 1948-Section 24CCS(Conduct) Rules, 1964-Rule 15(1)(c)
High Courts20 Nov 2023Disposed Of
Manju Devi Vs State Govt Of NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3539
Constitution of India-Article 226IPC-Section 363Cr.P.C.-Section 82
High Courts20 Nov 2023Dismissed
Pooja Menghani Vs Insolvency And Bankruptcy Board Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3548
Insolvency and Bankruptcy Code, 2016-Sections 13, 15, 17, 18, 23, 25, 28, 29, 54A, 206, 208; Chapter IV; Chapter III-A of Part IISecurities and Exchange Board of India Act, 1992-Sections 15HA, 24SEBI (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market) Regulations, 2003-Regulations 2(1)(c), 3, 3(a), 3(b), 3(c), 3(d), 4, 4(1), 4(2)
High Courts20 Nov 2023Dismissed
Trusted Info Systems Private Limited Vs Indian Computer Emergency Response Team & Anr.
Delhi High Court · (2023) 11 DEL CK 3549
Constitution of India-Article 226
High Courts20 Nov 2023Dismissed
Rajesh Sharma Vs Govt. Boys Sr. Sec. School No. 2 Through Its Principal
Delhi High Court · (2023) 11 DEL CK 3550
IPC-Sections 447/34Constitution of India-Article 300A, 226, 227
High Courts20 Nov 2023Dismissed
Prasanta Karmakar Vs Paralympic Committee Of India Through Its Chairman & Ors.
Delhi High Court · (2023) 11 DEL CK 3554
Constitution of India-Article 226, 19(1)(g)
High Courts20 Nov 2023Disposed Of
Dr. Abhay Kumar Srivastava Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3566
NALCO Conduct, Discipline and Appeal Rules, 1984-Rules 5(2), 26, 26(i), 28, 33, 33(ii), 33(iii)Prevention of Corruption Act, 1988-Sections 7, 12, 13(2)(b)Government of India (Transaction of Business) Rules, 1961
High Courts20 Nov 2023Dismissed
Kanchana Rai Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3597
Mental Healthcare Act, 2017-Section 3(5), 102(1)(a), 3, 4, 5, 23 and 24RPWD-2016-Section 14(1) provisoRPWD (Delhi) Rules- 2018
High Courts20 Nov 2023Dismissed
The Oriental Insurance Co. Ltd Vs Vikram Singh & Ors
Delhi High Court · (2023) 11 DEL CK 3051
Code of Civil Procedure-Order 1 Rule 9, 1 Rule 10, 1 Rule 10(4)
High Courts20 Nov 2023Disposed Of
Pooja Vs State Of GNCT Of Delhi & Ors
Delhi High Court · (2023) 11 DEL CK 0237
High Courts20 Nov 2023Disposed Of
Living Media India Limited & Anr. Vs WWW.News-Aajtak.CO.In & Ors.
Delhi High Court · (2023) 11 DEL CK 0236
Code of Civil Procedure, 1908 — Order 39 Rule 2A
High Courts20 Nov 2023Dismissed
Trusted Info Systems Private Limited Vs Indian Computer Emergency Response Team & Anr.
Delhi High Court · (2023) 11 DEL CK 0189
Constitution of India, 1950 — Article 226Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020 — Rule 3, 11Bihar Law Officers (Engagement) Rules, 2021 — Section 3, 11
High Courts20 Nov 2023Dismissed
Pooja Menghani Vs Insolvency And Bankruptcy Board Of India & Anr
Delhi High Court · (2023) 11 DEL CK 0188
Constitution of India, 1950 — Article 226Securities and Exchange Board of India Act, 1992 — Section 15HA, 24Insolvency and Bankruptcy Code, 2016 — Section 17, 18, 23, 25, 206, 208
High Courts20 Nov 2023Dismissed
Swaranjit Singh & Anr. Vs Shrimati Saroj Kapoor
Delhi High Court · (2023) 11 DEL CK 0187
Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(1), 25B(5), 25B(8)Code of Civil Procedure, 1908 — Section 151
High Courts20 Nov 2023Allowed
Council Of Scientific And Industrial Research Vs Dr. OP Agarwal & Anr.
Delhi High Court · (2023) 11 DEL CK 0186
Constitution of India, 1950 — Article 226, 227Administrative Tribunal, 1985 — Section 19, 21
High Courts20 Nov 2023Disposed Of
Raj Kumar Shrivastav Vs University Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 0185
High Courts20 Nov 2023Disposed Of
Att Sys India Pvt Ltd Estex Tele Private Limited Consortium Vs Commissioner Goods And Services Tax Delhi
Delhi High Court · (2023) 11 DEL CK 0184