High Courts17 Nov 2023Dismissed
Anita Poddar & Anr. Vs Duru Malik & Ors.
Delhi High Court · (2023) 11 DEL CK 3108
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14(3), Section 151
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Delhi High Court judgments
1,35,544 judgments · page 1,531 of 6,778
High Courts17 Nov 2023Disposed Of
Kulbhushan Chopra Vs Yogesh Chopra & Anr.
Delhi High Court · (2023) 11 DEL CK 3109
CPC-Order XXI Rule 89(1)(a)
High Courts17 Nov 2023Disposed Of
Deepak Kumar Arora Vs Surendra Kumar Since Dead Through Lrs & Ors.
Delhi High Court · (2023) 11 DEL CK 3112
Constitution of India-Article 227CPC-Order VIII Rule 1, XVII
High Courts17 Nov 2023Dismissed
Smt. Sangeeta Sethi Vs Union Bank Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3190
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17
High Courts17 Nov 2023Disposed Of
Sanjay Kumar Valmiki Vs State Of NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3265
Constitution of India-Article 226Indian Penal Code, 1860-Sections 302/201/363/376(2)(F)Delhi Prison Rules, 2018-Rule 1200
High Courts17 Nov 2023Disposed Of
Ajay Kumar Vs State Nct Of Delhi
Delhi High Court · (2023) 11 DEL CK 3267
Indian Penal Code, 1860-Sections 420, 406, 120BCriminal Procedure Code, 1973-Section 41AConstitution of India
High Courts17 Nov 2023Disposed Of
D D Joshi Vs The Registrar Cooperative Societies & Ors.
Delhi High Court · (2023) 11 DEL CK 3318
DCS Act-Section 70, 31, 60, 111
High Courts17 Nov 2023Dismissed
Mohd Anwar Vs Parvez Ahmad
Delhi High Court · (2023) 11 DEL CK 3295
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, Order XXXVII, XXXVII Rule 3 (5)
High Courts17 Nov 2023Dismissed
Dilip Kumar Srivastava Vs National Capital Region Transport Corporation & Anr.
Delhi High Court · (2023) 11 DEL CK 3293
Constitution of India-Articles 226, 227
High Courts17 Nov 2023Dismissed
Neha Gola Vs Commisisoner Of Police & Anr.
Delhi High Court · (2023) 11 DEL CK 3292
Constitution of India-Article 226, 14, 19(1)(g), 323-A and 323-B, 136, 226/227, 32, 14 to 16Administrative Tribunals Act, 1985-Section 14, 28, 5(6)
High Courts17 Nov 2023Dismissed
Raj Kumar Vs The Principal District And Sessions Judge HQ
Delhi High Court · (2023) 11 DEL CK 3285
Constitution of India-Article 226, 227Prevention of Corruption Act-Section 7, 13Indian Penal Code-Section 120B
High Courts17 Nov 2023
Muneer Ahmad Vs Registrar Of Trade Marks
Delhi High Court · (2023) 11 DEL CK 3281
Trade Marks Act, 1999-Section 91, 9(1)(a), 9(1)(b), 9(1), 9, 11
High Courts17 Nov 2023Dismissed
Italian Thai Development Vs NTPC Ltd
Delhi High Court · (2023) 11 DEL CK 3350
Arbitration and Conciliation Act-Section 36(3), 36(2), 34, 23(2A)CPC-Order XLI Rule 5
High Courts17 Nov 2023Disposed Of
Pr. Commissioner Of Income Tax-1, Delhi Vs M/S Dart Infrabuild (P) Ltd.
Delhi High Court · (2023) 11 DEL CK 3455
Income-tax Act, 1961-Section 148, 143(2), 147/144, 143(1), 142(1), 151, 68, 14A, 271(1)(c), 292BB, 149, 282BB, 143(3)Companies Act, 1956-Section 146Finance Act, 2008
High Courts17 Nov 2023Disposed Of
Saraswati Petrochem Pvt. Ltd. Vs Income Tax Officer, Ward 22(3)
Delhi High Court · (2023) 11 DEL CK 3459
Income-tax Act, 1961-Section 147, 148 and Section 143(1)
High Courts17 Nov 2023Allowed
Mr. Bhupinder Singh & Ors. Vs State & Ors.
Delhi High Court · (2023) 11 DEL CK 3468
Indian Succession Act, 1925-Section 276, 71, 63, 63(c), 58Indian Evidence Act, 1872-Section 68, 71CPC-Order XXXIX Rule 2-A
High Courts17 Nov 2023Disposed Of
Moloy Ghatak Vs Directorate Of Enforcement
Delhi High Court · (2023) 11 DEL CK 3513
Constitution of India-Article 226, 20(3), 32Code of Criminal Procedure, 1973-Section 482, 173, 160, 161, 167, 438Prevention of Money Laundering Act, 2002-Section 13, 19, 44(1)(a), 45, 50, 50(2), 50(3), 63, 65, 71
High Courts17 Nov 2023Dismissed
Vishnu Das Through Peherokar Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 11 DEL CK 3517
Code of Criminal Procedure, 1973-Section 374(2), 164, 161, 313Indian Penal Code, 1860-Section 376/506Protection of Children from Sexual Offences Act, 2012-Section 4/6
High Courts17 Nov 2023Dismissed
Sh. Premanand Prusty Vs Smt Sita Devi
Delhi High Court · (2023) 11 DEL CK 3520
Code of Criminal Procedure, 1973-Section 482, 251, 294Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 139
High Courts17 Nov 2023Dismissed
Jaikaran Vs State (NCT) Of Delhi
Delhi High Court · (2023) 11 DEL CK 3521
Code of Criminal Procedure, 1973-Section 438, 482Indian Penal Code, 1860-Sections 403, 406, 420, 34