High Courts17 Nov 2023Disposed Of
Kundan Tiwari Vs State
Delhi High Court · (2023) 11 DEL CK 3536
Constitution of India-Article 226IPC-Section 363
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,532 of 6,778
High Courts17 Nov 2023Dismissed
Union Of India Vs Lakshman Dass Ganotra
Delhi High Court · (2023) 11 DEL CK 3596
CCS (Revised Pay) Rules, 1997
High Courts17 Nov 2023Dismissed
Parameeta Singh Vs Harsh Vardhan Singh
Delhi High Court · (2023) 11 DEL CK 3598
Guardianship and Wards Act, 1890-Section 12CPC-Section 151
High Courts17 Nov 2023Disposed Of
Union Of India & Anr. Vs Nikhil Kumar & Anr.
Delhi High Court · (2023) 11 DEL CK 3599
High Courts17 Nov 2023Dismissed
Aman Hospitality Pvt. Ltd. Vs M/S Orient Lites
Delhi High Court · (2023) 11 DEL CK 3058
Arbitration and Conciliation Act, 1996-Section 8, 9, 11, 11(2), 16(2), 16(3), 17, 33, 34, 34(1), 34(2), 34(2)(b)(iv), 34(2)(iv), 34(3), 34(4), 37, 37(1)(c), 75, 81Indian Evidence Act-Section 34, 63, 65, 114National Highways Act, 1956
High Courts17 Nov 2023
Muneer Ahmad Vs Registrar Of Trade Marks
Delhi High Court · (2023) 11 DEL CK 0238
Trade Marks Act, 1999 — Section 9(1), 9(1)(a), 9(1)(b), 11, 91
High Courts17 Nov 2023Dismissed
Sangeeta Sethi Vs Union Bank Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0197
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts17 Nov 2023Dismissed
Neha Gola Vs Commisisoner Of Police And Anr
Delhi High Court · (2023) 11 DEL CK 0196
Constitution of India, 1950 — Article 14, 15, 16, 19(1)(g), 32, 136, 226, 227, 323A, 323A(2)(d), 323B, 323A(3)(d)Administrative Tribunals Act, 1985 — Section 14, 28
High Courts17 Nov 2023Disposed Of
Sanjay Kumar Valmiki Vs State Of Nct Of Delhi
Delhi High Court · (2023) 11 DEL CK 0193
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Ruel 1200Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts17 Nov 2023Dismissed
Italian Thai Development Vs NTPC Ltd
Delhi High Court · (2023) 11 DEL CK 0192
Code of Civil Procedure, 1908 — Order 41 Rule 5Arbitration and Conciliation Act, 1996 — Section 23(2A), 34, 36(2), 36(3)
High Courts17 Nov 2023Disposed Of
New India Assurance Co. Ltd. Vs Bibha Devi @ Vibha Kumari & Ors.
Delhi High Court · (2023) 11 DEL CK 0191
Code of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 3, 166, 181
High Courts17 Nov 2023Dismissed
Union Of India Vs Lakshman Dass Ganotra
Delhi High Court · (2023) 11 DEL CK 0190
High Courts17 Nov 2023Dismissed
Anita Poddar & Anr. Vs Duru Malik & Ors.
Delhi High Court · (2023) 11 DEL CK 0138
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3)
High Courts17 Nov 2023Disposed Of
Kulbhushan Chopra Vs Yogesh Chopra & Anr.
Delhi High Court · (2023) 11 DEL CK 0137
Code of Civil Procedure, 1908 — Order 21 Rule 89(1)(a)
High Courts17 Nov 2023Dismissed
Aman Hospitality Pvt. Ltd Vs M/S Orient Lites
Delhi High Court · (2023) 11 DEL CK 0095
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 34, 34(2), 34(2)(iv), 34(2)(b)(iv), 34(3), 37, 37(1)(c)Evidence Act, 1872 — Section 34, 63, 65, 114
High Courts17 Nov 2023Disposed Of
Deepak Kumar Arora Vs Surendra Kumar Since Dead Through Lrs & Ors.
Delhi High Court · (2023) 11 DEL CK 0094
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts17 Nov 2023Dismissed
Amandeep Singh Dhall Vs Directorate Of Enforcement
Delhi High Court · (2023) 11 DEL CK 0093
Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Nov 2023Dismissed
Amit Arora Vs Directorate Of Enforcement
Delhi High Court · (2023) 11 DEL CK 0092
Code Of Criminal Procedure, 1973 — Section 482Prevention of Money Laundering Act, 2002 — Section 45, 50
High Courts17 Nov 2023Disposed Of
Moloy Ghatak Vs Directorate Of Enforcement
Delhi High Court · (2023) 11 DEL CK 0091
Constitution of India, 1950 — Article 20(3), 32, 226Indian Penal Code, 1860 — Section 120B, 193, 228, 409Code Of Criminal Procedure, 1973 — Section 160, 161, 167, 173, 438, 482
High Courts17 Nov 2023Disposed Of
D D Joshi Vs Registrar Cooperative Societies And Ors
Delhi High Court · (2023) 11 DEL CK 0090
Delhi Co-operative. Societies Act, 1972 — Section 31, 60, 60(6), 70, 111