High Courts16 Nov 2023Disposed Of
Radheyshyam Mauriya Vs SBI General Insurance Co Ltd & Ors
Delhi High Court · (2023) 11 DEL CK 3376
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,534 of 6,778
High Courts16 Nov 2023
Supreme Court Bar Co-Operative House Building Society Ltd & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 11 DEL CK 3436
High Courts16 Nov 2023Disposed Of
The Pr. Commissioner Of Income Tax -7 Vs Verizone Communications India Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3457
Income Tax Act, 1961-Section 80IA, 80IA(4)(ii), 40(a)(i), 40(a)(ia)
High Courts16 Nov 2023Disposed Of
LAC R N Bijarniya Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3494
High Courts16 Nov 2023Disposed Of
Kirti Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2023) 11 DEL CK 3496
CPC-Order 7 Rule 11
High Courts16 Nov 2023Dismissed
Dipak Bhattacharyya Vs National Board Of Accreditation & Anr.
Delhi High Court · (2023) 11 DEL CK 3545
Code of Civil Procedure, 1908-Section 114, 113, Order 47 Rule 1, 2 Rule 2, 7 Rule 7, 41 Rule 33, 41 Rule 1
High Courts16 Nov 2023Disposed Of
Invent Assets Securitization And Reconstruction Private Limited Vs Punjab National Bank & Ors.
Delhi High Court · (2023) 11 DEL CK 3578
Recovery of Debts and Bankruptcy Act, 1993-Section 19, 21
High Courts16 Nov 2023Allowed
Association Of Technical Textiles Manufacturers And Processors & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3609
Central Goods & Services Tax Act, 2017-Section 168, 2 clause (91), 5(3), 25(9)(b), 35(3), 35(4), 37(1), 39(6), 44, 52(4), 52(5), 143(1), 158(3)(l), 167, 96 to 103, 103(1A)Customs Tariff Act, 1975-First Schedule, Chapter 39, Section XI, Chapter 56, Chapter 63, Tariff Heading 3923, Tariff Heading 5603Environment Protection Act, 1986
High Courts16 Nov 2023
Pr. Commissioner Of Income Tax -7 Vs Trinity Insurance Brokers Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3042
High Courts16 Nov 2023Allowed
Bennett Coleman And Companylimited Vs E Entertainment Television LLC And Anr
Delhi High Court · (2023) 11 DEL CK 0239
Code of Civil Procedure, 1908 — Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 1(7), Order 11 Rule 1(10)Delhi High Court Intellectual Property Rights Division Rules, 2022 — Rule 7, 7(ii), 7(ix), 7(xiii)Delhi High Court (Original Side) Rules, 2018 — Rule 2(i)
High Courts16 Nov 2023Disposed Of
Court On Its Own Motion Vs Vicky Aggarwal And Ors
Delhi High Court · (2023) 11 DEL CK 0215
Contempt of Courts Act, 1971 — Section 18
High Courts16 Nov 2023Dismissed
Faiyaz @ Payazi Vs State
Delhi High Court · (2023) 11 DEL CK 0214
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 313, 374Protection of Children from Sexual Offences Act, 2012 — Section 3B, 5, 5(m), 6, 29
High Courts16 Nov 2023Allowed
Pratima Anand Vs Urmila Gangwal & Ors.
Delhi High Court · (2023) 11 DEL CK 0210
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(1)(a), Order 7 Rule 11(d)Delhi Municipal Corporation Act, 1957 — Section 7I, 15, 16, 17, 17(1)(d)(i), 17(1)(d)(iv), 18, 19, 20, 21
High Courts16 Nov 2023Allowed
Kazi Bashir Rahaman Proprietor Of M/S Star Hawai Centre Vs Raminder Singh Proprietor Of M/S J.K Polymers
Delhi High Court · (2023) 11 DEL CK 0209
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts16 Nov 2023Allowed
A. Priya Chandela A. Vs Shashi Talwar & Ors.
Delhi High Court · (2023) 11 DEL CK 0203
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(1)(a), Order 7 Rule 11(d)Delhi Municipal Corporation Act, 1957 — Section 7I, 15, 16, 17, 17(1)(d)(i), 17(1)(d)(iv), 18, 19, 20, 21
High Courts16 Nov 2023Dismissed
Dipak Bhattacharyya Vs National Board Of Accreditation & Anr.
Delhi High Court · (2023) 11 DEL CK 0202
Code of Civil Procedure, 1908 — Section 113, 114, Order 41 Rule 1, Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33
High Courts16 Nov 2023Disposed Of
Supreme Court Bar Co-Operative House Building Society Ltd & Anr Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 11 DEL CK 0201
High Courts16 Nov 2023Disposed Of
Radheyshyam Mauriya Vs Sbi General Insurance Co Ltd & Ors
Delhi High Court · (2023) 11 DEL CK 0200
High Courts16 Nov 2023Disposed Of
Kirti Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2023) 11 DEL CK 0199
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts16 Nov 2023
Lac R N Bijarniya Vs Union Of India & Ors
Delhi High Court · (2023) 11 DEL CK 0198